High Courts26 Jul 2016Dismissed
Sher Singh - Appellant @HASH Manju Kanwar
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 228 : (2017) 1 DMC 439 : (2017) 1 PLR 199
Hindu Marriage Act, 1955 - Section 13(1)(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 61 of 186
High Courts26 Jul 2016Dismissed
Anand Kant Bhatia - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLR 386 : (2017) 1 SCT 189
Constitution of India, 1950 - Article 226
High Courts26 Jul 2016Allowed
Jindal Electricals Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2016) 339 ELT 568
High Courts26 Jul 2016Disposed Off
Manohar Lal Khatri Vs Dogar Dass Sachdeva Trust Fazilka
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 968
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Jul 2016Dismissed
Nirmla Devi Vs Karam Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2910
Specific Relief Act, 1963 — Section 20
High Courts26 Jul 2016Dismissed
Rajender Parsad Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2893 : (2017) 1 RCRCivil 172
Court Fees Act, 1870 — Section 7Specific Relief Act, 1963 — Section 20
High Courts26 Jul 2016Allowed
Subhash Vs State Information Commission, Haryana and others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 203 : (2016) 6 ALLMR 43 : (2017) 347 ELT 218 : (2016) 2 PLJ 337 : (2017) 1 PLR 179 : (2016) 3 RCRCivil 995
Right to Information Act, 2005 - Section 8(1)
High Courts26 Jul 2016Dismissed
Harminder Singh Vs Financial Commissioner, Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 333
Punjab Land Revenue Act, 1887 - Section 16Punjab Land Revenue Rules, 1909 - Rule 16, 17
High Courts26 Jul 2016Dismissed
Sunil Bakshi Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2017) 1 SCT 394
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts26 Jul 2016Allowed
Prashant Kapoor Vs High Court of Punjab and Haryana at Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 SCT 492
Constitution of India, 1950 - Article 14High Court Establishment (Appointment and Conditions of Service) Rules, 1973 - Rule 11(1)(a)
High Courts26 Jul 2016Dismissed
Prince Walia Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 397
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2 (3)
High Courts26 Jul 2016Dismissed
Ghoghdi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 198
High Courts26 Jul 2016Dismissed
Sohan Lal Vs Hukam Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 170
High Courts26 Jul 2016Allowed
Harbans Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 309
High Courts25 Jul 2016Allowed
Sikander Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 628
Punjab Police Rules, 1934 — Rule 13.20, 13.7
High Courts25 Jul 2016Dismissed
Varun Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 630
Constitution of India, 1950 — Article 14, 16
High Courts25 Jul 2016Allowed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 605
Constitution of India, 1950 — Article 14, 226
High Courts25 Jul 2016Allowed
Dr. Uma Ahuja Vs Chaudhary Charan Singh Haryana Agricultural University, Hisar
Punjab And Haryana At Chandigarh · (2016) 4 SCT 381
Central Civil Service Haryana Agricultural University Employees Pension and General Provident Fund Rules, 1992 — Rule 2, 3
High Courts25 Jul 2016Allowed
Dr. Renu Gupta Vs State Information Commission, Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 382
Right to Information Act, 2005 — Section 6(3)
High Courts25 Jul 2016Dismissed
Kulwant Singh Shergill through Lrs Baljit Singh and Others - Appellants @HASH Col. Raghbir Singh Shergill and Others
Punjab And Haryana At Chandigarh · (2017) 172 AIC 438 : (2016) AIR(Punjab) 223 : (2017) 1 PLR 172
Succession Act, 1925 - Section 268, Section 299