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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 62 of 186

High Courts25 Jul 2016Disposed Off

Shree Gowshala Committee (Regd.), Jagadhri - Petitioner @HASH Municipal Corporation, Yamuna Nagar

Punjab And Haryana At Chandigarh · (2017) 1 PLJ 210 : (2017) 1 RCRCivil 403

Haryana Development and Regulation of Urban Areas Act, 1975 - Section 2, Section 3

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High Courts25 Jul 2016Dismissed

Union of India and another - Petitioners @HASH Central Administrative Tribunal, Chandigarh Bench, Chandigarh and Others

Punjab And Haryana At Chandigarh · (2017) 1 SCT 252

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High Courts25 Jul 2016Dismissed

Chander Kanta Vs State Information Commission, Punjab

Punjab And Haryana At Chandigarh · (2017) 1 PLR 184 : (2016) 4 RCRCivil 881

Right to Information Act, 2005 — Section 4(1)(h), 4(c)

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High Courts25 Jul 2016Allowed

M/s Phill Systems Ltd. Vs M/s Soni Colour Lab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2892

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1

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High Courts25 Jul 2016Allowed

Vishal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2704

Arms Act, 1959 - Section 25, 54, 59Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 506

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High Courts25 Jul 2016Dismissed

SI Varinder Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 SCT 421

Punjab Police Rules, 1934 - Rule 13.18, Rule 21.25

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High Courts25 Jul 2016Disposed Off

Harminder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 SCT 400

Constitution of India, 1950 - Article 14, Article 226

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High Courts25 Jul 2016Dismissed

Gurmeet Rani Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 SCT 826

Constitution of India, 1950 — Article 226

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High Courts25 Jul 2016Allowed

Nishas Vs Sita Devi

Punjab And Haryana At Chandigarh · (2017) 1 PLR 408

Motor Vehicles Act, 1988 - Section 149, Section 166

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High Courts25 Jul 2016Allowed

Bhim Singh Vs Mahender Singh

Punjab And Haryana At Chandigarh · (2017) 1 PLR 402

Motor Vehicles Act, 1988 - Section 166

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High Courts25 Jul 2016Dismissed

Sat Pal Bansal Vs Sandeep Kumar

Punjab And Haryana At Chandigarh · (2017) 1 PLR 400

Civil Procedure Code, 1908 (CPC) - Order 15 Rule 5

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High Courts25 Jul 2016Dismissed

Sanjeev Sharma Vs Sulaxmi @ Sonia Sharma

Punjab And Haryana At Chandigarh · (2017) 1 PLR 381

Hindu Marriage Act, 1955 - Section 13(1)(b)

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High Courts25 Jul 2016Allowed

Sat Pal Dhawan Vs Davinder Singh Aulakh

Punjab And Haryana At Chandigarh · (2017) 1 CivCC 681 : (2017) 1 PLR 166

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High Courts25 Jul 2016Disposed Off

Gurmit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 07 P&H CK 0021

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High Courts23 Jul 2016Allowed

Kulbir Singh Vs Pepsu Road Transport Corporation

Punjab And Haryana At Chandigarh · (2016) 4 SCT 441

Constitution of India, 1950 — Article 14, 226

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High Courts23 Jul 2016Disposed Off

New India Assurance Company Vs Manpreet Singh Anand

Punjab And Haryana At Chandigarh · (2016) 4 SCT 847

General Insurance (Employees) Pension Scheme, 1995 — Rule 30(5), 29General Insurance Business (Nationalisation) Act, 1972 — Section 17

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High Courts23 Jul 2016Dismissed

Naresh Kumar Vs Financial Commissioner, Haryana

Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 345

Constitution of India, 1950 - Article 226Punjab Land Revenue Rules, 1909 - Rule 16, 17

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High Courts23 Jul 2016Dismissed

HDFC ERGO General Insurance Company Ltd. Vs Shanti Devi

Punjab And Haryana At Chandigarh · (2016) 07 P&H CK 0061

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High Courts23 Jul 2016Dismissed

Rakesh Kumar Vs Kundan Lal

Punjab And Haryana At Chandigarh · (2017) 1 PLR 273

Court Fees Act, 1870 - Section 7

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High Courts23 Jul 2016Disposed Off

Avitel Post Studioz Ltd. Vs Ravindra Savla

Punjab And Haryana At Chandigarh · (2017) 1 PLR 271

Arbitration and Conciliation Act, 1996 - Section 9

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