High Courts21 Jul 2016Dismissed
Pona Vs Dhoola
Punjab And Haryana At Chandigarh · (2016) 07 P&H CK 0126
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 64 of 186
High Courts21 Jul 2016Dismissed
Chand Rup Vs Parsanni
Punjab And Haryana At Chandigarh · (2016) 07 P&H CK 0107
High Courts21 Jul 2016Allowed
Bahal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 127 : (2016) 4 RCRCivil 119 : (2016) 4 SCT 28
High Courts21 Jul 2016Dismissed
Deepti Attri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 309
Constitution of India, 1950 - Article 14, 226
High Courts21 Jul 2016Dismissed
Amrik Singh Vs Financial Commissioner Revenue, Punjab
Punjab And Haryana At Chandigarh · (2016) 07 P&H CK 0072
High Courts21 Jul 2016Dismissed
M/s Thukral Regal Shoes Vs Commissioner of Income Tax-I, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 290 CurTR 596 : (2017) 391 ITR 119
Income Tax Act, 1961 - Section 36(1)(iii)
High Courts21 Jul 2016Allowed
Constable Sanjay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 258
High Courts20 Jul 2016Disposed Off
Balbir Singh Khokha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 431
Constitution of India, 1950 — Article 14, 311(2)
High Courts20 Jul 2016Dismissed
Shri Namdev Arora Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 389 ITR 434
Income Tax Act, 1961 - Section 68, Section 69A
High Courts20 Jul 2016Disposed Off
Chander Mohan Vs Kripal Singh
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 698 : (2017) 1 RCRRent 28 : (2016) 2 RentLR 457
Evidence Act, 1872 - Section 115, Section 116Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts20 Jul 2016Dismissed
Rajinder Pal Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (2016) 4 ICC 510 : (2016) 4 LawHerald 2846
High Courts20 Jul 2016Allowed
Sukhwinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 1 ALLMR 6 : (2016) 3 LawHerald 2606 : (2016) 3 RCRCivil 947 : (2016) 3 SCT 670
Hindu Adoptions and Maintenance Act, 1956 - Section 12
High Courts20 Jul 2016Dismissed
Ranjeet Singh Vs Permanent Lok Adalat
Punjab And Haryana At Chandigarh · (2017) 1 PLR 267
Motor Vehicles Act, 1988 - Section 39, Section 43(2)
High Courts20 Jul 2016Dismissed
Vijay Kumari Vs Jaggar Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3101 : (2017) 2 RCRCivil 28 : (2017) 2 RCRCriminal 124
Negotiable Instruments Act, 1881 (NI) - Section 188(a)
High Courts19 Jul 2016Allowed
Jagmohan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 368
Constitution of India, 1950 — Article 14, 16Punjab Reorganisation Act, 1966 — Section 79
High Courts19 Jul 2016Allowed
Hoshiar Singh Vs The Secretary, Department of Education
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2602
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Bhuru Vs Chandgi Ram
Punjab And Haryana At Chandigarh · (2016) 4 ICC 504 : (2016) 4 LawHerald 2827 : (2017) 1 PLJ 364 : (2017) 1 PLR 261 : (2017) 1 RCRCivil 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Jul 2016Allowed
Madhubala Vs Ram Kauri
Punjab And Haryana At Chandigarh · (2016) 3 LAR 611 : (2016) 3 LawHerald 2696
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16
High Courts18 Jul 2016Dismissed
Harbhajan Singh Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2746 : (2017) 1 PLJ 256 : (2017) 1 RCRCivil 266
Civil Procedure Code, 1908 (CPC) - Section 100Northern India Canal and Drainage Act, 1873 - Section 30Specific Relief Act, 1963 - Section 38
High Courts18 Jul 2016Dismissed
Ghansham Dass Vs Parkash Devi
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2681 : (2017) 1 PLJ 243 : (2017) 1 RCRCivil 114
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 12