High Courts14 Jul 2016Disposed Off
Anju Bala & Ors. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 703
Constitution of India, 1950 - Article 14, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 66 of 186
High Courts14 Jul 2016Dismissed
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2761 : (2017) 1 RCRCivil 277
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts14 Jul 2016Allowed
The Alaknanda Cooperative Group Housing Society Vs Financial Commissioner, Co-operation
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2733 : (2017) 1 PLJ 388 : (2017) 1 RCRCivil 684
Haryana Co-operative Societies Act, 1984 - Section 114
High Courts14 Jul 2016Dismissed
Lal Chand Vs Gram Panchayat Village Mohelra
Punjab And Haryana At Chandigarh · (2017) 1 PLR 156
High Courts14 Jul 2016Allowed
Peshkar Singh Vs Board of Management, Chaudhary Charan Singh Haryana Agri. University
Punjab And Haryana At Chandigarh · (2017) 2 SCT 471
Constitution of India, 1950 - Article 14, Article 226
High Courts14 Jul 2016Dismissed
Union of India Vs M/s. Shakti Construction Co.
Punjab And Haryana At Chandigarh · (2017) 1 PLR 251
Arbitration and Conciliation Act, 1996 - Section 34
High Courts14 Jul 2016Dismissed
The Commissioner of Income Tax Vs M/s. Ram Kumar, Govt. Contractor
Punjab And Haryana At Chandigarh · (2017) 392 ITR 561
Income Tax Act, 1961 - Section 44AD(1)
High Courts13 Jul 2016Allowed
Sumundri Devi Vs Randhir Singh
Punjab And Haryana At Chandigarh · (2016) AAC 1948
Motor Vehicles Act, 1988 — Section 166, 168
High Courts13 Jul 2016Disposed Off
Jairaj Singh Rathore Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 194
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts13 Jul 2016Dismissed
Rattan Lal - Applicant @HASH Dalip Kumar
Punjab And Haryana At Chandigarh · (2017) ACD 122 : (2016) 3 DCR 156 : (2016) 2 NIJ 646
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Jul 2016Dismissed
Krishan Kumar - Petitioner @HASH Lala Lajpat Rai University of Veterinary and Animal Sciences, Hisar and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 168
Constitution of India, 1950 - Article 14
High Courts13 Jul 2016Dismissed
Nitin Goyal Vs Ramesh Aggarwal
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2923 : (2017) 1 PLR 68
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Jul 2016Dismissed
Ram Dayal Vs Imarti
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2919
Evidence Act, 1872 — Section 50Specific Relief Act, 1963 — Section 34
High Courts13 Jul 2016Allowed
Nachhatar Singh Vs Ved Parkash
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2891
Specific Relief Act, 1963 — Section 16
High Courts13 Jul 2016Dismissed
Amarjit Singh Vs Kuljinder Singh
Punjab And Haryana At Chandigarh · (2016) 137 SCL 271
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts13 Jul 2016Disposed Off
Gaganjit Singh Vs The learned District & Sessions Judge, Sangrur
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 347 : (2016) 4 SCT 819
High Courts13 Jul 2016Allowed
Satya Kanta Rai Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (2016) 4 ICC 419 : (2016) 4 LawHerald 2888
Limitation Act, 1963 — Article 56Specific Relief Act, 1963 — Section 34
High Courts13 Jul 2016Dismissed
Jagdeep Singh Vs Central Administrative Tribunal, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 1 SCT 351
Constitution of India, 1950 - Article 14, Article 16
High Courts13 Jul 2016Allowed
Monu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2437
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts13 Jul 2016Disposed Off
Devender alias Latkan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2668 : (2016) 4 RCRCriminal 974
Penal Code, 1860 (IPC) - Section 302