High Courts13 Jul 2016Disposed Off
Parveen Jindal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2757 : (2017) 1 PLR 239 : (2017) 1 RCRCivil 689
Haryana Registration and Regulation of Societies Act, 2012 - Section 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 67 of 186
High Courts13 Jul 2016Allowed
Kulwant Kaur Vs Resham Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2664 : (2016) 4 RCRCivil 589 : (2016) 4 RCRCriminal 453
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts13 Jul 2016Partly Allowed
Baljinder Singh Vs Jagir Kaur
Punjab And Haryana At Chandigarh · (2017) 172 AIC 444 : (2016) 3 LawHerald 2730 : (2017) 1 PLR 246
Specific Relief Act, 1963 - Section 16
High Courts13 Jul 2016Allowed
M/s Happy Forgings Pvt. Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2016) 339 ELT 359 : (2016) 3 PLR 843
Central Excise Rules, 1944 - Rule 57-Q
High Courts13 Jul 2016Dismissed
General Manager Telecom, District Pathankot Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2750 : (2017) 1 PLR 83
Constitution of India, 1950 - Article 285
High Courts13 Jul 2016Dismissed
Anil Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 504 : (2016) 4 SCT 835
High Courts13 Jul 2016Disposed Off
Union of India Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2017) 1 PLR 237
Constitution of India, 1950 - Article 287
High Courts13 Jul 2016Disposed Off
Bhagwan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 235
High Courts13 Jul 2016Dismissed
Kartar Singh Vs Ujjagar Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 140
High Courts13 Jul 2016Dismissed
Raj Kumar Vs Bharat Bansal
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 327 : (2017) 1 PLR 245
High Courts13 Jul 2016Dismissed
Sandeep Tiwari Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 98
Transfer of Property Act, 1882 - Section 106
High Courts13 Jul 2016Dismissed
Sumeer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 94
Punjab Police Service Rules, 1959 - Rule 7(1)(iii)
High Courts13 Jul 2016Disposed Off
Vineet Vs Naveen
Punjab And Haryana At Chandigarh · (2017) 1 PLR 74
Motor Vehicles Act, 1988 - Section 174
High Courts13 Jul 2016Disposed Off
Balbir Singh Vs Kishan Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 72
Punjab Village Common Lands (Regulation) Act, 1961 - Section 13, Section 2(g)(i)
High Courts13 Jul 2016Allowed
Gian Singh Vs Charan Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 71
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts13 Jul 2016Disposed Off
Bhupinder Kaur Vs Sukhminder Singh
Punjab And Haryana At Chandigarh · (2017) AIRCC 789 : (2017) 1 PLR 69
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 123
High Courts12 Jul 2016Dismissed
Narender Singh Sheoran Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 622
Board of School Education Haryana D.Ed. Examination Regulations — Regulation 24(B)(iv)Constitution of India, 1950 — Article 14, 226
High Courts12 Jul 2016Dismissed
Daleep Singh Vs Central Administrative Tribunal
Punjab And Haryana At Chandigarh · (2016) 4 SCT 419
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Jul 2016Dismissed
Prabhdeep Singh Jassi - Petitioner @HASH State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 1 SCT 210
Constitution of India, 1950 - Article 14, Article 16
High Courts12 Jul 2016Disposed Off
Jay Kumar Dwivedi and Others - Petitioners @HASH Govt. Medical College and Hospital, Chandigarh.
Punjab And Haryana At Chandigarh · (2017) 1 SCT 74
Constitution of India, 1950 - Article 14, Article 16