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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 68 of 186

High Courts12 Jul 2016Dismissed

Sukhdei Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 SCT 330

Constitution of India, 1950 - Article 14, Article 16Evidence Act, 1872 - Section 107, Section 108
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High Courts12 Jul 2016Dismissed

Gurlal Singh Vs Baldev Singh

Punjab And Haryana At Chandigarh · (2016) 4 ICC 499 : (2016) 4 LawHerald 2820

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 41
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High Courts12 Jul 2016Dismissed

Ramkishan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 PLR 64 : (2016) 4 RCRCivil 633

Haryana Panchayati Raj Act, 1994 - Section 176(1)Limitation Act, 1963 - Section 5
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High Courts12 Jul 2016Allowed

Surajmal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2689 : (2016) 4 RCRCriminal 488

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 - Rule 4(1)Penal Code, 1860 (IPC) - Section 302
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High Courts11 Jul 2016Dismissed

Makhan Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 737

Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4, 6
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High Courts11 Jul 2016Allowed

Aryan Vs Iqbal

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2844

Motor Vehicles Act, 1988 — Section 166
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