High Courts08 Jul 2016Allowed
Naresh Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2438
Penal Code, 1860 (IPC) - Section 399, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 70 of 186
High Courts08 Jul 2016Allowed
Anil Kumar Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2385 : (2016) 3 SCT 619
Constitution of India, 1950 - Article 215, 226Punjab Police Rules, 1934 - Rule 13.21
High Courts08 Jul 2016Allowed
Daljit @ Dari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2411
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts08 Jul 2016Allowed
Sonia Sharma and others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2016) 4 SCT 216
Constitution of India, 1950 - Article 14, 16
High Courts08 Jul 2016Disposed Off
Mandeep Singla Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 772 : (2016) 338 ELT 643 : (2016) 3 LawHerald 2403
Central Excises and Salt Act, 1944 - Section 3Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts08 Jul 2016Disposed Off
Gurinder Singh @ Gindi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2413
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, 323
High Courts08 Jul 2016Allowed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2412
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376, 506
High Courts08 Jul 2016Disposed Off
Vinay Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 07 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302/307/323/148/149
High Courts08 Jul 2016Allowed
Manoj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2665 : (2016) 4 RCRCriminal 490
Constitution of India, 1950 - Article 226Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 - Rule 10
High Courts08 Jul 2016Allowed
Sarvjeet Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2594 : (2017) 1 PLJ 503 : (2016) 4 RCRCivil 963
Constitution of India, 1950 - Article 226
High Courts08 Jul 2016Allowed
Sanjay Kumar @ Sanju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2541 : (2016) 4 RCRCriminal 540
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts08 Jul 2016Dismissed
Rajiv Vohra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2565 : (2016) 4 RCRCivil 348
Constitution of India, 1950 - Article 226Haryana Urban Development Authority Act, 1977 - Section 17(1), 17(2) 17(4), 17(8)
High Courts08 Jul 2016Dismissed
Kartar Kaur Vs Sarabjit Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2724 : (2016) 4 PLR 792
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 1Transfer of Property Act, 1882 - Section 3
High Courts08 Jul 2016Allowed
Narvair Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2771
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 302
High Courts08 Jul 2016Allowed
Mrs. Anuradha Sharma Vs Director Higher Education
Punjab And Haryana At Chandigarh · (2016) 4 PLR 785 : (2017) 2 SCT 27
Punjab Civil Services Rules, 1970 - Rule 8.119(a), Rule 8.122
High Courts05 Jul 2016Allowed
Balwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 774 : (2016) 4 SCT 598
Constitution of India, 1950 — Article 14, 16
High Courts05 Jul 2016Disposed Off
Anil Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 808
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 173(8), 53Evidence Act, 1872 - Section 45Penal Code, 1860 (IPC) - Section 376
High Courts05 Jul 2016Dismissed
Mauj Khan and others Vs Deen Mohd. and another
Punjab And Haryana At Chandigarh · (2016) AIRCC 2651 : (2016) 3 LawHerald 2414 : (2016) 2 PLJ 574 : (2017) 1 PLR 516 : (2017) 1 RCRCivil 700 : (2017) 1 RCRRent 31 : (2016) 2 RentLR 410
Punjab Tenancy Act, 1887 - Section 5
High Courts05 Jul 2016Partly Allowed
Ram Partap and others Vs Chandigarh Transport Undertaking and others
Punjab And Haryana At Chandigarh · (2016) 4 ACC 266 : (2016) 3 LawHerald 2426 : (2016) 3 TAC 565
Motor Vehicles Act, 1988 - Section 163A
High Courts05 Jul 2016Allowed
Mohindro Rani Vs PRTC
Punjab And Haryana At Chandigarh · (2016) 4 ACC 230 : (2016) 3 LawHerald 2584 : (2016) 3 TAC 558
Motor Vehicles Act, 1988 - Section 166