High Courts05 Jul 2016Allowed
Mehar Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2754 : (2016) 4 PLR 763
Land Acquisition Act, 1894 - Section 48
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 71 of 186
High Courts05 Jul 2016Dismissed
Harjit Singh Vs Rameshwar Dass
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2574 : (2017) 1 PLR 527
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jul 2016Dismissed
Surinder Singh Vs Piara Singh @ Shangara Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2639
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16Transfer of Property Act, 1882 - Section 53A
High Courts05 Jul 2016Allowed
M.D.A. Chaudhary Vs Kartar Chand
Punjab And Haryana At Chandigarh · (2017) 2 PLR 508
Motor Vehicles Act, 1988 - Section 166
High Courts04 Jul 2016Allowed
Darshan Singh (deceased) through his widow Smt. Jagdish Kaur - Petitioner @HASH Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 779
High Courts04 Jul 2016Dismissed
The Jind Vandana Cooperative Transport Society Ltd. and Others - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 772
Haryana Motor Vehicles Taxation Act, 2013 - Section 16(2)
High Courts04 Jul 2016Dismissed
The Commissioner of Income Tax, Faridabad Vs Anju Jindal
Punjab And Haryana At Chandigarh · (2016) 387 ITR 418
Income Tax Act, 1961 — Section 260A
High Courts04 Jul 2016Disposed Off
Adesh Welfare Society (Regd.) Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 4 SCT 206
Indian Medical Council Act, 1956 - Section 10(A)
High Courts04 Jul 2016Allowed
T.S. Sidhu Vs State Information Commission, Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2398
High Courts04 Jul 2016Allowed
Perdipt Chaudhary and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2395
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 25, 27A, 29, 61, 85Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
High Courts04 Jul 2016Dismissed
Roshani Devi Vs Harjeet Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2655
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts04 Jul 2016Allowed
Technico Agri Sciences Limited Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2598 : (2016) 4 RCRCivil 621
Constitution of India, 1950 - Article 226Punjab Agricultural Procedure Markets Act, 1961 - Section 23
High Courts04 Jul 2016Dismissed
Lalita Parshad Vs Vashishat @ Vishishat
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2542 : (2017) 1 PLJ 126 : (2016) 4 RCRCivil 589 : (2016) 2 RCRRent 326
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts04 Jul 2016Allowed
Charan Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2402
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts04 Jul 2016Dismissed
Hemant Mangla Vs Sumit
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2744
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jul 2016Allowed
Suresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2560
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts04 Jul 2016Disposed Off
Gurbaj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2590 : (2016) 4 PLR 781 : (2016) 4 RCRCriminal 951
Criminal Procedure Code, 1973 (CrPC) - Section 357, 55A
High Courts04 Jul 2016Dismissed
Nasib Chand Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2692 : (2016) 4 RCRCivil 618
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15
High Courts01 Jul 2016Disposed Off
Pushpanjali Floriculture Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 340 ELT 32
High Courts30 Jun 2016Allowed
Rajinder Arora Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 339 ELT 370