High Courts30 Jun 2016Dismissed
Sahar Gharachorloo Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2769 : (2017) 1 RCRCivil 692
Citizenship Act, 1955 - Section 6(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 72 of 186
High Courts28 Jun 2016Allowed
Manish Patial Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts22 Jun 2016Allowed
G-Tech Industries Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 339 ELT 209
High Courts22 Jun 2016Disposed Off
Avital Post Studioz Limited Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2759 : (2017) 1 RCRCivil 756
High Courts21 Jun 2016Disposed Off
Horizon Ferro Alloys Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 340 ELT 27
High Courts21 Jun 2016Disposed Off
Jindal Drugs Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 340 ELT 67
High Courts21 Jun 2016Allowed
Ram Kumar Kalyan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2450 : (2016) 5 RCRCriminal 854
High Courts20 Jun 2016Partly Allowed
Meena Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2657 : (2016) 4 RCRCriminal 968
Penal Code, 1860 (IPC) - Section 302, 304
High Courts17 Jun 2016Allowed
Bharat Bhushan and others Vs Anand Kumar and others
Punjab And Haryana At Chandigarh · (2016) 3 HLR 139 : (2016) 3 LawHerald 2475
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Jun 2016Dismissed
Wattan Sharma Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2400 : (2016) 3 RCRCivil 757
Cinematograph Act, 1952 - Section 5A, 5B
High Courts15 Jun 2016Disposed Off
Veena Rani - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 231
Constitution of India, 1950 - Article 14, Article 226
High Courts14 Jun 2016Disposed Off
Gurmail Kaur wife of Late Shri Khushia Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 601
High Courts14 Jun 2016Disposed Off
Kanwalvir Singh Kang Vs Amanpreet Kaur and another
Punjab And Haryana At Chandigarh · (2016) 3 HLR 1 : (2016) 3 LawHerald 2495 : (2017) 3 RCRCivil 136
Hindu Marriage Act, 1955 - Section 21B
High Courts14 Jun 2016Disposed Off
Ashu @ Aas Mohd. and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2449
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34
High Courts13 Jun 2016Disposed Off
Horizon Ferro Alloys Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 340 ELT 143
High Courts13 Jun 2016Disposed Off
Shaurya Gulati Vs Central Board of Secondary Education
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2384 : (2016) 4 SCT 292
High Courts13 Jun 2016Disposed Off
Bijan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2559
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts13 Jun 2016Allowed
Baljeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 307
Constitution of India, 1950 - Article 14, 16, 226
High Courts13 Jun 2016Dismissed
M/s Nav Bharat Senior Secondary School, Rajgarh Road, Siwani Mandi, District Bhiwani Vs Jaibir Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 505
Motor Vehicles Act, 1988 - Section 149(2)
High Courts10 Jun 2016Disposed Off
Munish Kumar Vs Rajni
Punjab And Haryana At Chandigarh · (2016) 2 RajdhaniLR 222
Criminal Procedure Code, 1973 (CrPC) - Section 360Penal Code, 1860 (IPC) - Section 498AProbation of Offenders Act, 1958 - Section 4