COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 74 of 186

High Courts03 Jun 2016Dismissed

Mahla Singh Vs The Superintending Canal Officer

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2562 : (2017) 2 PLR 492 : (2016) 4 RCRCivil 679

Constitution of India, 1950 - Article 226, 227Northern India Canal and Drainage Act, 1873 - Section 20

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High Courts03 Jun 2016Disposed Off

Mohammad Yusuf Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 2 LAR 655 : (2016) 4 RCRCivil 47

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High Courts03 Jun 2016Disposed Off

Harpreet @ Preet Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 3 Crimes 417 : (2016) 3 LawHerald 2374 : (2016) 4 RCRCriminal 188

Criminal Procedure Code, 1973 (CrPC) - Section 311

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High Courts03 Jun 2016Dismissed

Baljeet Singh Vs Balwant Singh

Punjab And Haryana At Chandigarh · (2016) 4 PLR 852 : (2017) 2 RCRCivil 263

Partnership Act, 1932 - Section 19, Section 20, Section 25, Section 26

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High Courts02 Jun 2016Dismissed

Head Constable Kamaljeet Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 4 SCT 606

Punjab Police Rules, 1934 — Rule 13.18

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High Courts02 Jun 2016Dismissed

Sudarshan Kumar Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 SCT 620

Constitution of India, 1950 — Article 14, 226

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High Courts02 Jun 2016Dismissed

M/s Sandeep Rice and General Mills - Appellant @HASH Punjab State Warehousing Corporation Chandigarh and Others

Punjab And Haryana At Chandigarh · (2016) 4 PLR 849

Arbitration and Conciliation Act, 1996 - Section 34

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High Courts02 Jun 2016Dismissed

Joginder Singh Hooda Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 2 RajdhaniLR 243

Criminal Procedure Code, 1973 (CrPC) - Section 438Prevention of Corruption Act, 1988 - Section 7 13

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High Courts02 Jun 2016Allowed

Kulwinder Kaur Vs Narinder Singh

Punjab And Haryana At Chandigarh · (2016) 2 LAR 566

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166

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High Courts02 Jun 2016Dismissed

Ms. Rajpati Vs Smt. Ram Murti

Punjab And Haryana At Chandigarh · (2016) 2 LAR 360

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2

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High Courts02 Jun 2016Allowed

Mahi Pal Vs Sohan Devi

Punjab And Haryana At Chandigarh · (2016) 2 LAR 629

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts02 Jun 2016Dismissed

Anurag Gupta and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 SCT 327

Constitution of India, 1950 - Article 14, 226Punjab Civil Services (Executive Branch) Rules, 1976 - Rule 10(4), 15(2), 21

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High Courts02 Jun 2016Disposed Off

Punjab Technical University Non-Teaching Employees Association, Jalandhar & others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 1946 : (2017) 1 PLR 544 : (2016) 2 RSJ 632 : (2016) 3 SCT 409

Constitution of India, 1950 - Article 19(1)(c), 19(1)(g)Maharaja Ranjit Singh State Technical University Act, 2014 - Section 20, 5(2)

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High Courts02 Jun 2016Allowed

Baldev Singh Vs State of Punjab & Another

Punjab And Haryana At Chandigarh · (2016) 164 AIC 307 : (2016) 4 KLT 8 : (2016) 3 LAR 48 : (2016) 3 LawHerald 2020 : (2016) 2 RajdhaniLR 199

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 304A

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High Courts02 Jun 2016Dismissed

Ved Kaur and others Vs Ramphal and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2455

Motor Vehicles Act, 1988 - Section 166

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High Courts02 Jun 2016Dismissed

Gobind Ram Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2460

Criminal Procedure Code, 1973 (CrPC) - Section 319

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High Courts02 Jun 2016Dismissed

Balkar Singh Vs Didar Singh

Punjab And Haryana At Chandigarh · (2016) 4 ICC 118 : (2016) 3 LawHerald 2492

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1

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High Courts02 Jun 2016Dismissed

Kitab Singh (dead) through LRs. Vs Karam Chand (dead) through LRs.

Punjab And Haryana At Chandigarh · (2016) 3 PLR 840 : (2016) 4 RCRCivil 557

Haryana Ceiling on Land Holdings Act, 1972 - Section 18(6)

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High Courts02 Jun 2016Disposed Off

M/s Tarlok Kumar Mess Contractor Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 172

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High Courts02 Jun 2016Dismissed

Union Territory, Chandigarh Vs Central Administrative Tribunal

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2547 : (2016) 4 PLR 858

Bar Council of India Rules, 1975 - Rule 43Constitution of India, 1950 - Article 226

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