High Courts02 Jun 2016Partly Allowed
Harpreet Kaur Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2017) 1 ALLMR 19 : (2016) 4 RCRCivil 459
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 75 of 186
High Courts02 Jun 2016Dismissed
Choudhary Gulam Rasool and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 643 : (2016) 4 JCC 266 : (2016) 3 LawHerald 2377 : (2016) 4 RCRCriminal 274
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts02 Jun 2016Dismissed
Sadhu Ram Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2485
Specific Relief Act, 1963 - Section 16Transfer of Property Act, 1882 - Section 54
High Courts02 Jun 2016Dismissed
Hardev and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 222 : (2016) 3 LawHerald 2489 : (2017) 2 RCRCivil 513
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Jun 2016Dismissed
Swarno Vs Amrit Pal Singh
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 354
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jun 2016Partly Allowed
Sadika Vs Sakir Khan
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0011
High Courts02 Jun 2016Allowed
Bhago Devi Vs Ashish
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0010
High Courts02 Jun 2016Dismissed
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 154
Constitution of India, 1950 - Article 226
High Courts02 Jun 2016Dismissed
Parminder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 498
Constitution of India, 1950 - Article 226
High Courts02 Jun 2016Allowed
Rupesh Vs Karamveer
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0002
High Courts02 Jun 2016Allowed
Sukhwinder Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0001
High Courts01 Jun 2016Allowed
Rajwinder Singh And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0094
High Courts01 Jun 2016Allowed
Baggu Khan Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0093
Code of Criminal Procedure, 1973 — Section 169, 482Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 22, 61, 85Constitution of India, 1950 — Article 21
High Courts01 Jun 2016Disposed Off
Anita Rani and Others - Appellants @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 845
Motor Vehicles Act, 1988 - Section 165
High Courts01 Jun 2016Dismissed
New India Assurance Company Limited - Appellant @HASH Som Pal and Others
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0085
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jun 2016Allowed
Balbir Singh Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2016) 2 LAR 676
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts01 Jun 2016Allowed
Indus Towers Ltd. Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2016) 2 LAR 593
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts01 Jun 2016Dismissed
Arvind Lifestyle Brands Limited Vs Satyanarain Sharma
Punjab And Haryana At Chandigarh · (2016) 4 PLR 446
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2)
High Courts01 Jun 2016Dismissed
Ram Kanwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 844
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), 7
High Courts01 Jun 2016Dismissed
Ram Phal (since deceased) through LRs. Vs Manphool @ Harphool and another
Punjab And Haryana At Chandigarh · (2016) 2 LAR 526 : (2016) 3 LawHerald 2483
Specific Relief Act, 1963 - Section 20