High Courts01 Jun 2016Allowed
Baggu Khan Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 769 : (2016) 3 LawHerald 2360
Criminal Procedure Code, 1973 (CrPC) - Section 157, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 76 of 186
High Courts01 Jun 2016Dismissed
Manoj Kumar Saini Vs Sunil Gupta
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 884 : (2016) 3 LAR 313 : (2016) 3 LawHerald 2447
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts01 Jun 2016Partly Allowed
Ankit Kumar Vs Vikesh Kumar And Another
Punjab And Haryana At Chandigarh · (2016) 3 LAR 220
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jun 2016Dismissed
Harjit Singh Vs Harpreet Kaur
Punjab And Haryana At Chandigarh · (2016) 3 HLR 73 : (2016) 3 LawHerald 2442
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts01 Jun 2016Partly Allowed
Kumari Sarita Garg Vs Chhotu alias Prem Singh
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0044
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jun 2016Allowed
Ram Chander Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0043
Civil Procedure Code, 1908 (CPC) - Section 34Railways Act, 1989 - Section 123(c), 124
High Courts01 Jun 2016Disposed Off
Jasmer Singh Vs State of Punjab through Land Acquisition Collector
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0042
High Courts01 Jun 2016Disposed Off
Anil Kumar Jyotshi Vs Krishan Kumar Ganjoo
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2543 : (2016) 4 PLR 850
Arbitration and Conciliation Act, 1996 - Section 12, 34
High Courts01 Jun 2016Disposed Off
Bajrang Dass Goyal Vs M/s Micro Turners, Jhar Majri
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0026
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jun 2016Dismissed
Sabar Hassan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2567
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482
High Courts01 Jun 2016Allowed
Vijay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2551 : (2016) 4 RCRCriminal 539
Criminal Procedure Code, 1973 (CrPC) - Section 389, 439Penal Code, 1860 (IPC) - Section 302
High Courts01 Jun 2016Dismissed
Rajeev Sharma Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0012
High Courts01 Jun 2016Dismissed
Gurtej Singh Sidhu Vs Baljinder Kaur Sidhu
Punjab And Haryana At Chandigarh · (2017) 2 PLR 503
Hindu Marriage Act, 1955 - Section 24
High Courts31 May 2016Dismissed
Jaideep Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 632
Constitution of India, 1950 — Article 14, 226
High Courts31 May 2016Allowed
Satwantveer Singh (Retd.), Driver Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 334 : (2016) 4 SCT 447
Constitution of India, 1950 — Article 14, 226Pepsu Roadways Transport Corporation Employees Service Regulations, 1992 — Regulation 17, Regulation 2(h), Regulation 6, Regulation 8
High Courts31 May 2016Disposed Off
Baljit Singh - Appellant @HASH Shingara Singh and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 672 : (2017) 2 RCRCivil 334
Punjab State Election Commission Act, 1994 - Section 87, Section 90
High Courts31 May 2016Dismissed
Piara - Appellant @HASH Kelo Devi and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 669 : (2017) 2 RCRCivil 336
Punjab Land Revenue Act, 1887 - Section 44
High Courts31 May 2016Dismissed
Amrik Singh - Appellant @HASH Jasbir Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 677
Registration Act, 1908 - Section 49Transfer of Property Act, 1882 - Section 53A
High Courts31 May 2016Allowed
Sushil - Petitioner @HASH The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 683
High Courts31 May 2016Disposed Off
Jagdish Kumar and Others - Petitioners @HASH M/s Countrywide Promoters Private Limited
Punjab And Haryana At Chandigarh · (2016) 4 PLR 685