High Courts30 May 2016Dismissed
Bijender and another - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 675
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 78 of 186
High Courts30 May 2016Disposed Off
Preeto Devi and Others - Appellants @HASH Bakhtour and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 666
Motor Vehicles Act, 1988 - Section 166
High Courts30 May 2016Dismissed
Iqbal Arora and Others - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 686
High Courts30 May 2016Dismissed
Rajowal Cooperative Labour Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2016) 2 LAR 560
Constitution of India, 1950 - Article 226
High Courts30 May 2016Dismissed
Pritam Dass Vs Dr. Hari Ram Mittal
Punjab And Haryana At Chandigarh · (2016) 2 LAR 335
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts30 May 2016Disposed Off
Panjab University and another Vs Union of India and another
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 412 : (2016) 3 SCT 551
Constitution of India, 1950 - Article 226Dentists Act, 1948 - Section 10A, 20
High Courts30 May 2016Disposed Off
Rajwansh Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 378 : (2016) 3 SCT 423
Constitution of India, 1950 - Article 14, 16, 226
High Courts30 May 2016Dismissed
Sohan Lal Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2101 : (2016) 4 RCRCivil 189 : (2016) 4 RCRCriminal 192
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 May 2016Disposed Off
Rajwinder Kaur Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2016) 4 SCT 214
Constitution of India, 1950 - Article 14, 16
High Courts30 May 2016Dismissed
Jatti and another Vs Devender and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 225
Motor Vehicles Act, 1988 - Section 163A
High Courts30 May 2016Partly Allowed
Smt. Anita Gupta Vs New India Assurance Co. Ltd. and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 90
Motor Vehicles Act, 1988 - Section 149, 166, 2(21)
High Courts30 May 2016Disposed Off
Ashwani Chatley Vs Gurwinder Singh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2211 : (2016) 2 PLJ 538 : (2016) 2 RCRRent 319 : (2016) 2 RentLR 126
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts30 May 2016Dismissed
New India Assurance Co. Ltd. Vs Smt. Hurran
Punjab And Haryana At Chandigarh · (2016) 3 LAR 72 : (2016) 4 PLR 680
High Courts30 May 2016Allowed
Haryana Co-operative Sugar Mills Ltd. Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2016) 3 CLR 162 : (2016) 151 FLR 776
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts30 May 2016Allowed
Satyawan Vs Rekha
Punjab And Haryana At Chandigarh · (2017) 1 CivilLJ 136 : (2016) 3 DMC 664 : (2016) 3 HLR 441 : (2016) 2 LAR 700 : (2016) 2 RajdhaniLR 119 : (2017) 2 RCRCivil 301
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts30 May 2016Disposed Off
R (name withheld) and another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 273 : (2016) 3 LawHerald 1900 : (2016) 3 RCRCivil 428 : (2016) 3 RCRCriminal 1
Criminal Procedure Code, 1973 (CrPC) — Section 357Hindu Adoptions and Maintenance Act, 1956 — Section 16Medical Termination of Pregnancy Act, 1971 — Section 3, 4, 5, 8
High Courts30 May 2016Disposed Off
Budhi Singh Vs Sukhendra alias Billu
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0049
High Courts30 May 2016Dismissed
Commander, 32, Border Road Task Force Vs Mafi Devi
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0037
High Courts30 May 2016Partly Allowed
Amandeep Kaur Vs Manga Masih
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0035
High Courts30 May 2016Partly Allowed
Vikas Goel Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0031