High Courts30 May 2016Partly Allowed
Munesh Devi Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0019
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 79 of 186
High Courts30 May 2016Allowed
Ramesh Kumar Vs Presiding Officer, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2017) 1 CLR 347
Industrial Disputes Act, 1947 - Section 10(1)
High Courts28 May 2016Allowed
Deo Mani Srivastava Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0313
Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 - Rule 3
High Courts28 May 2016Allowed
Tej Maan Singh Vs Lalita Grewal
Punjab And Haryana At Chandigarh · (2016) 3 ICC 529 : (2016) 3 LawHerald 2017 : (2016) 4 PLR 611
Evidence Act, 1872 - Section 65
High Courts28 May 2016Disposed Off
Poonam Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2103
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 May 2016Dismissed
Harjit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 LLJ 290
Constitution of India, 1950 - Article 226
High Courts28 May 2016Dismissed
Promila Chopra and another Vs Sat Pal and others
Punjab And Haryana At Chandigarh · (2016) 3 ICC 678 : (2016) 3 LawHerald 2128 : (2016) 4 PLR 615 : (2016) 4 RCRCivil 196
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A
High Courts28 May 2016Disposed Off
Bimla Devi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 206
Land Acquisition Act, 1894 - Section 23, 4, 6
High Courts28 May 2016Dismissed
Raghubir Singh Oberoi Vs Kulwant Kaur & Another
Punjab And Haryana At Chandigarh · (2016) 3 LAR 230
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts28 May 2016Dismissed
M/s Pyoginam Vs Employees State Insurance Corporation and another
Punjab And Haryana At Chandigarh · (2016) 3 CLR 425 : (2016) 150 FLR 839 : (2016) 3 LLJ 245 : (2016) 4 PLR 414 : (2017) 2 RSJ 115 : (2016) 3 SCT 335
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 45A(1), 45AA
High Courts28 May 2016Disposed Off
Jagmal Singh Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2016) 3 LAR 85
High Courts28 May 2016Allowed
Yunis Masih Vs Lekh Raj
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0050
High Courts28 May 2016Partly Allowed
Shankar Singh Vs Deen Bandu
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0038
High Courts28 May 2016Dismissed
Gurjit Singh Vs Ashwani Kumar Tangri
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0026
High Courts27 May 2016
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0488
High Courts27 May 2016Dismissed
Bhal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 326 : (2016) 4 SCT 399
Constitution of India, 1950 — Article 226
High Courts27 May 2016Allowed
Satnam Singh - Petitioner @HASH Jasvir Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 662
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 64, Section 47
High Courts27 May 2016Dismissed
Darshan Singh Soni and Another - Petitioners @HASH Smt. Rita Dhanda
Punjab And Haryana At Chandigarh · (2016) 4 PLR 661
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 7 (2), Order 38
High Courts27 May 2016Allowed
Ramesh Rani - Appellant @HASH Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 658
Evidence Act, 1872 - Section 67, Section 68
High Courts27 May 2016Disposed Off
Gupta G. and Company Vs Union Of India
Punjab And Haryana At Chandigarh · (2016) 342 ELT 173