High Courts31 May 2016Allowed
Satish Mahajan - Appellant @HASH PKF Finance Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 668
Arbitration and Conciliation Act, 1996 - Section 31(5), Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 77 of 186
High Courts31 May 2016Dismissed
Smt. Mukesh Vs Naveen Kumar
Punjab And Haryana At Chandigarh · (2016) 2 LAR 692 : (2017) 1 RCRCivil 1024
Hindu Marriage Act, 1955 - Section 13
High Courts31 May 2016Disposed Off
Massa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 966
High Courts31 May 2016Allowed
Kuldeep Kaur Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 414
Constitution of India, 1950 — Article 226High Court Establishment (Appointment and Conditions of Service) Rules, 1973 — Rule 10, 19(4)Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 10
High Courts31 May 2016Partly Allowed
National Insurance Company Ltd. Vs Madan Lal Gupta
Punjab And Haryana At Chandigarh · (2016) 4 PLR 442
Motor Vehicles Act, 1988 — Section 166
High Courts31 May 2016Dismissed
Garja Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 816
Criminal Procedure Code, 1973 (CrPC) - Section 357, 482Prevention of Corruption Act, 1988 - Section 13(2)
High Courts31 May 2016Disposed Off
Suresh Kumar and others Vs Financial Commissioner, Revenue, Department, Haryana and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 682 : (2016) 4 RCRCivil 19
Punjab Land Revenue Act, 1887 - Section 114, 117
High Courts31 May 2016Dismissed
Union of India Vs New India Assurance Co. Ltd.
Punjab And Haryana At Chandigarh · (2016) 2 LAR 595 : (2016) 4 RCRCivil 354
Railways Act, 1989 - Section 77B
High Courts31 May 2016Allowed
Bhim Sain Jain Vs Usha Rani
Punjab And Haryana At Chandigarh · (2016) 4 PLR 670 : (2016) 2 RajdhaniLR 184
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 6
High Courts31 May 2016Dismissed
Dharambir Vs Divisional
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2549 : (2016) 4 RCRCivil 681
Constitution of India, 1950 - Article 226Haryana Canal and Drainage Act, 1974 - Section 24Northern India Canal and Drainage Act, 1873 - Section 3
High Courts31 May 2016Allowed
Amit Agarwal and Others Vs Sanjay Aggarwal and Others
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 741 : (2016) ALLMRCri 392 : (2017) 1 CivCC 535 : (2017) 1 CriCC 54 : (2016) 2 Crimes 783 : (2016) 3 DMC 97 : (2016) 3 HLR 372 : (2016) 3 JCC 2049 : (2016) 2 LAR 377 : (2016) 3 LawHerald 2279 : (2016) 3 RCRCivil 468 : (2016) 3 RCRCriminal 35
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12 A, 2(f)
High Courts31 May 2016Dismissed
Union of India Vs Dharampal Sharma
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 352
Railways Act, 1989 - Section 123(c), 124
High Courts31 May 2016Partly Allowed
Hazi Mohammad Vs Major Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0021
High Courts31 May 2016Disposed Off
Baljit Singh Vs Shingara Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 672 : (2017) 2 RCRCivil 334
Punjab State Election Commission Act, 1994 - Section 8(1)(f)Representation of The People Act, 1951 - Section 11, Section 87
High Courts31 May 2016Dismissed
Piara Vs Kelo Devi
Punjab And Haryana At Chandigarh · (2016) 4 PLR 669 : (2017) 2 RCRCivil 336
Punjab Land Revenue Act, 1887 - Section 44
High Courts31 May 2016Partly Allowed
Aru Vs Major Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0003
High Courts31 May 2016Disposed Off
Pavitar Singh Vs Inspector of Cus. (Anti-Smuggling), Ministry of Finance
Punjab And Haryana At Chandigarh · (2017) 346 ELT 366
High Courts30 May 2016Allowed
Surender Vs Sushma
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 199 : (2016) 2 LAR 633 : (2017) 1 RCRCivil 1045
Guardians and Wards Act, 1890 — Section 6Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts30 May 2016Allowed
Suneet Verma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 437
Constitution of India, 1950 — Article 14, 16
High Courts30 May 2016Disposed Off
Vinod Kumar Soni and Others - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 336 : (2017) 1 SCT 71