High Courts27 May 2016Dismissed
Inderjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LAR 462
Punjab Land Revenue Act, 1887 - Section 116
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 80 of 186
High Courts27 May 2016Disposed Off
Surender Kumar Gupta Vs Nidhu Gupta
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2055
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts27 May 2016Partly Allowed
Jaswant Singh and others Vs Jagroop Singh and another
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 221
Motor Vehicles Act, 1988 - Section 166
High Courts27 May 2016Dismissed
Oriental Insurance Company Limited Vs Harshpreet Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 621 : (2016) 4 RCRCivil 362
Evidence Act, 1872 - Section 65BMotor Vehicles Act, 1988 - Section 122, 166
High Courts27 May 2016Allowed
Chunni Lal & another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 LLJ 232 : (2016) 4 SCT 188
Constitution of India, 1950 - Article 226
High Courts27 May 2016Allowed
Oriental Insurance Company Limited Vs Krishan Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 223
Motor Vehicles Act, 1988 - Section 166
High Courts27 May 2016Dismissed
Brij Lal Vs Municipal Committee, Rohatk
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0030
High Courts27 May 2016Dismissed
Rajpal etc. Vs Chander Kala
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0024
High Courts26 May 2016Dismissed
Central Excise Commissionerate, Rohtak Vs Deepak Gupta
Punjab And Haryana At Chandigarh · (2017) 346 ELT 586
CRM M No. 32281 of 2013
High Courts26 May 2016Dismissed
Kendriya Vidyalaya Sangathan Vs Seema
Punjab And Haryana At Chandigarh · (2016) 4 SCT 595
Constitution of India, 1950 — Article 21ARight of Children to Free and Compulsory Education Act, 2009 — Section 12(1)(c), 2(p)
High Courts26 May 2016Dismissed
M/s Ramson Remedies - Appellant @HASH Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 156 : (2016) 4 PLR 664
Civil Procedure Code, 1908 (CPC) - Section 100Partnership Act, 1932 - Section 69
High Courts26 May 2016Disposed Off
Ajit Singh Vs Kanwarjit Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 556
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13
High Courts26 May 2016Dismissed
Suraj Bhan Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2016) 4 PLR 621
Motor Vehicles Act, 1988 — Section 166
High Courts26 May 2016Dismissed
Joginder Singh Vs Surat Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 620
High Courts26 May 2016Dismissed
Simranpreet Kaur @ Preeti Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 412
Mental Health Act, 1987 — Section 50
High Courts26 May 2016Dismissed
State of Haryana Vs Sanjay
Punjab And Haryana At Chandigarh · (2017) 169 AIC 679 : (2017) 1 ECrC 696 : (2016) 4 PLR 451
Penal Code, 1860 (IPC) — Section 346, 363, 366A, 376
High Courts26 May 2016Dismissed
Devki Nandan Vs Revti Nandan
Punjab And Haryana At Chandigarh · (2016) 4 PLR 610
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3a)
High Courts26 May 2016Dismissed
Gurjant Singh Vs State of Haryana & Others
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 13 : (2016) 3 LawHerald 1970 : (2016) 3 RCRCriminal 1007
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 376
High Courts26 May 2016Disposed Off
Lakhwinder Singh Vs Rukmani Mishra and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2124 : (2016) 4 PLR 617 : (2016) 4 RCRCivil 95
Motor Vehicles Act, 1988 - Section 166
High Courts26 May 2016Dismissed
Navneet Singla Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 732 : (2016) 3 RCRCivil 1049
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17