High Courts25 May 2016Dismissed
Orchid Overseas Pvt. Ltd Vs Presiding officer and others
Punjab And Haryana At Chandigarh · (2016) 150 FLR 516 : (2016) LabLR 743 : (2016) 3 LLJ 234
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 82 of 186
High Courts25 May 2016Dismissed
Satish Kumar Vs Tarun Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0041
High Courts25 May 2016Dismissed
Aas Mohd. Vs Haryana Wakf Board
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0020
High Courts25 May 2016Allowed
Surinder Kaur Vs Presiding Officer, Labour Court, Bhatinda
Punjab And Haryana At Chandigarh · (2017) 1 CLR 70
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)Punjab Civil Services (Punishment and Appeal) Rules, 1970 - Rule 8
High Courts24 May 2016Dismissed
Marru Ram Vs Kheta Ram
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 187 : (2016) 4 PLR 582
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Evidence Act, 1872 — Section 90Limitation Act, 1963 — Section 5
High Courts24 May 2016Dismissed
Mahavir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 575
High Courts24 May 2016Allowed
Ranjit Singh @ Ladhar Vs Gurdev Singh @ Dev Singh
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 811 : (2017) 1 ICC 428 : (2016) 4 PLR 570
High Courts24 May 2016Dismissed
Raj Kumar Vs Dasondhi Ram
Punjab And Haryana At Chandigarh · (2016) 4 PLR 492
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 May 2016Dismissed
Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 499
High Courts24 May 2016Dismissed
National Insurance Company Ltd. Vs Kamlesh Rani
Punjab And Haryana At Chandigarh · (2017) ACJ 1438 : (2016) 4 PLR 505
Motor Vehicles Act, 1988 — Section 149
High Courts24 May 2016Partly Allowed
Joginder Kaur and others Vs Mangal Singh and others
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0330
Motor Vehicles Act, 1988 - Section 149, 166
High Courts24 May 2016Dismissed
Geeta and others Vs Balwan Singh and others
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0324
Motor Vehicles Act, 1988 - Section 149, 166
High Courts24 May 2016Dismissed
Rajdeo Pal Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 PLR 503
Railways Act, 1989 — Section 123(c), 124A, 2(29)
High Courts24 May 2016Disposed Off
Amarjit Singh Vs Chandigarh Housing Board and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 535
Punjab Civil Services (Premature Retirement) Rules, 1975 - Rule 3(1)
High Courts24 May 2016Dismissed
Maharaj Singh Vs State of Haryana & Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2010 : (2016) 4 PLR 363 : (2016) 4 RCRCivil 98
Constitution of India, 1950 - Article 226
High Courts24 May 2016Dismissed
Manjit Singh Vs Kuldip Kaur and others
Punjab And Haryana At Chandigarh · (2016) 4 ICC 47 : (2016) 3 LawHerald 2337
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Transfer of Property Act, 1882 - Section 41
High Courts24 May 2016Dismissed
Balour Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2213 : (2017) 1 SCT 183
Constitution of India, 1950 - Article 14
High Courts24 May 2016Dismissed
Lal Mata Devi and others Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 PLR 501 : (2016) 4 RCRCivil 231
Railways Act, 1989 - Section 123(c), 124(A), 24
High Courts24 May 2016Disposed Off
Kishan Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 217
Constitution of India, 1950 - Article 226Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts24 May 2016Partly Allowed
Pushpa Singh Chauhan and another Vs Devinder Singh Pathania and another
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 232
Motor Vehicles Act, 1988 - Section 149, 166