High Courts24 May 2016Allowed
Kulwinder Singh Vs The Presiding Officer, Labour Court, Ambala and another
Punjab And Haryana At Chandigarh · (2016) 150 FLR 670 : (2016) LabLR 1151 : (2016) LabLR 744 : (2016) 3 LLJ 728
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 83 of 186
High Courts24 May 2016Allowed
Bala Rani Vs Managing Director HAFED and others
Punjab And Haryana At Chandigarh · (2016) 3 LLJ 243
Constitution of India, 1950 - Article 226
High Courts24 May 2016Dismissed
Sanjeev Kumar Vs Sangeeta & Another
Punjab And Haryana At Chandigarh · (2016) 2 LAR 689 : (2016) 3 LawHerald 2042
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts24 May 2016Partly Allowed
Birmati Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0128
Motor Vehicles Act, 1988 - Section 166
High Courts24 May 2016Partly Allowed
Anita Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0126
Motor Vehicles Act, 1988 - Section 166
High Courts24 May 2016Allowed
Gobind Rai Vs Punjab and Haryana High Court Chandigarh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 576 : (2017) 1 SCT 396
ACP Rules, 1988 — Rule 5
High Courts24 May 2016Dismissed
Raj Singh Vs Zila
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0061
High Courts24 May 2016Dismissed
Punjab Small Industries & Export Corporation Limited Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0060
Contract Act, 1872 - Section 3Evidence Act, 1872 - Section 115Railways Act, 1989 - Section 106
High Courts24 May 2016Allowed
Manmohan Singh Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0047
High Courts24 May 2016Dismissed
Omi alias Ompati Vs Ram Chander alias Magga
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0039
High Courts24 May 2016Partly Allowed
Bajaj Allianz General Insurance Company Ltd. Vs Parminder Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0033
High Courts23 May 2016Allowed
Dharam Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 567
Constitution of India, 1950 — Article 14, 16Punjab State Service Rules, 1963 — Rule 9Punjab Subordinate Agricultural Service Rules, 1933 — Rule 6(1)(b)
High Courts23 May 2016Dismissed
Jawahar Singh Vs Tejinder Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 571
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts23 May 2016Allowed
Darshan Singh Gill Vs Amandeep Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 493
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1 (3), Order 39 Rule 1, Order 39 Rule 2
High Courts23 May 2016Dismissed
Tarsem Singh Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 494
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 May 2016Dismissed
Bharat Sanchar Nigam Limited Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 438
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 May 2016Partly Allowed
Sumitra Devi Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0127
Motor Vehicles Act, 1988 - Section 166
High Courts23 May 2016Dismissed
Mehar Singh Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Constitution of India, 1950 — Article 227
High Courts23 May 2016Dismissed
Giga Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0059
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 4, 5A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts20 May 2016Allowed
Shanti Devi Vs Nand Lal
Punjab And Haryana At Chandigarh · (2016) 4 PLR 290
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227