High Courts19 May 2016Allowed
Pardeep Kumar Garg Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 407
Constitution of India, 1950 — Article 14, 16, 226Punjab Engineering College Chandigarh Bye Laws, 2001 — Clause 8, Clause 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 85 of 186
High Courts19 May 2016Allowed
Gurmail Singh Vs Kaka Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 292
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1A, 10
High Courts19 May 2016Dismissed
Shakila @ Shila Vs Rupinder Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 465
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, Section 18A
High Courts19 May 2016Dismissed
M/s Rana Mahindra Paper Mills Vs M/s Arkaya Minerals
Punjab And Haryana At Chandigarh · (2016) 4 PLR 359
Constitution of India, 1950 — Article 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts19 May 2016Allowed
Charanjit Singh Chawla Vs Punjab School Education Board
Punjab And Haryana At Chandigarh · (2016) 4 PLR 352
Punjab Civil Services Rules — Rule 8.21(aa)
High Courts19 May 2016Disposed Off
Fakir Chand Vs Haryana State through Collector, Bhiwani
Punjab And Haryana At Chandigarh · (2016) 4 PLR 355
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 May 2016Dismissed
Umed Singh Vs Gram Panchayat Garhi Sisana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 358
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Village Common Lands (Regulation) Act, 1961 — Section 13 A
High Courts19 May 2016Dismissed
Ved Parkash Lore Vs Mahender Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 645 : (2016) 4 PLR 447
High Courts19 May 2016Dismissed
Harkanwarpreet Singh Bindra Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0326
Railways Act, 1989 - Section 123, 124
High Courts19 May 2016Dismissed
Davinder and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 151 FLR 44 : (2017) LabLR 111 : (2016) 3 LLJ 220
Constitution of India, 1950 - Article 226
High Courts19 May 2016Allowed
Tata Teleservices Limited Vs Pawan Aggarwal and another
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2132
Arbitration and Conciliation Act, 1996 - Section 8
High Courts19 May 2016Dismissed
Bharti Axa General Insurance Co. Ltd. Vs Mahenoor Begum and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 229
Motor Vehicles Act, 1988 - Section 166
High Courts19 May 2016Disposed Off
Krishna Devi and another Vs Hitesh and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 217
Motor Vehicles Act, 1988 - Section 140, 147, 166
High Courts19 May 2016Disposed Off
Smt. Chander Kanta Vs The State Information Commission and Others
Punjab And Haryana At Chandigarh · (2016) 5 ALLMR 64 : (2016) 2 LAR 696 : (2016) 3 RCRCivil 410
Right to Information Act, 2005 — Section 20, 70
High Courts19 May 2016Dismissed
Mohd. Anwar and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 257
Punjab Prohibition of Cow Slaughter Act, 1955 — Section 8
High Courts19 May 2016Allowed
Subhash Chand Sharma Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 357
High Courts19 May 2016Dismissed
United India Insurance Company Ltd. Vs Satmeet Kaur
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 360
Motor Vehicles Act, 1988 - Section 166
High Courts18 May 2016Allowed
Major Puri Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 PLR 404 : (2016) 4 SCT 586
Constitution of India, 1950 — Article 311
High Courts18 May 2016Disposed Off
Kiran Vachher Vs New India Assurance Company Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 SCT 582
General Insurance (Rationalisation of Pay Scales and Other Conditions of Service of Development Staff) Scheme, 1976 — Clause 13, Clause 2, Clause 3(2), Clause 5(6)
High Courts18 May 2016Allowed
Sarita Jain College of Education Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 261
Constitution of India, 1950 — Article 226, 30