High Courts18 May 2016Dismissed
Ashok Kumar Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0006
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 87 of 186
High Courts17 May 2016Allowed
Suresh Bhardwaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 268 : (2017) 1 SCT 237
Constitution of India, 1950 — Article 226
High Courts17 May 2016Allowed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 246
Constitution of India, 1950 — Article 226
High Courts17 May 2016Allowed
Gurnam Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2016) 167 AIC 788 : (2016) 4 PLR 232
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2), 25
High Courts17 May 2016Dismissed
Jagdish Kumar Vs M/s Countrywide Promoters Private Limited
Punjab And Haryana At Chandigarh · (2016) 167 AIC 784 : (2016) 4 PLR 280
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts17 May 2016Dismissed
Rajinder Singh Benipal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 274
Constitution of India, 1950 — Article 226, 227
High Courts17 May 2016Allowed
Veer Singh Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2016) 4 PLR 278
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2Constitution of India, 1950 — Article 227
High Courts17 May 2016Dismissed
The Oriental Insurance Company Ltd. - Appellant @HASH Dalwinder Singh @ Bhupinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 4 ACC 481 : (2016) 3 TAC 673
High Courts17 May 2016Disposed Off
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 168 AIC 562 : (2016) 4 PLR 265 : (2016) 4 RCRCivil 945
Constitution of India, 1950 — Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 23(1)
High Courts17 May 2016Dismissed
Padam Singh Vs Reema @ Virender Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 641
Contract Act, 1872 - Section 11, Section 12Hindu Marriage Act, 1955 - Section 13B(2), Section 23
High Courts17 May 2016Dismissed
The Mahalaxmi Co-operative Group Housing Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 338
Constitution of India, 1950 — Article 226Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 10, Regulation 2(f)
High Courts17 May 2016Allowed
Accurex Steel Rolling Mills Vs Commissioner of C. Ex., Panchkula
Punjab And Haryana At Chandigarh · (2016) 339 ELT 5
High Courts17 May 2016Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Mohit Kumar
Punjab And Haryana At Chandigarh · (2016) 4 PLR 449
Motor Vehicles Act, 1988 — Section 134(c)
High Courts17 May 2016Dismissed
Premo Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0329
Railway Claims Tribunal Act, 1987 - Section 17Railways Act, 1989 - Section 124A
High Courts17 May 2016Disposed Off
Ms. Kamlesh Panchal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2203 : (2016) 4 PLR 396 : (2016) 4 SCT 293
Constitution of India, 1950 - Article 226Haryana State Commission for Women Act, 2012 - Section 4
High Courts17 May 2016Allowed
Davinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 730
Constitution of India, 1950 - Article 14, 21, 226
High Courts17 May 2016Allowed
Rimpi Vs Yogender
Punjab And Haryana At Chandigarh · (2016) 2 LAR 677 : (2016) 4 PLR 402
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts17 May 2016Dismissed
Parmila and others Vs Mahabir and another
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 216
Motor Vehicles Act, 1988 - Section 163A
High Courts17 May 2016Dismissed
Raj Rani Sharma and others Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 212
Railways Act, 1989 - Section 123(c)(2), 124A
High Courts17 May 2016Partly Allowed
Amrik Singh Vs Gaurav Khurana and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 211