High Courts16 May 2016Allowed
M/s Kamla Dials and Devices Limited Vs Nijhawan Travel Service Private Limited
Punjab And Haryana At Chandigarh · (2016) 4 PLR 142
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 89 of 186
High Courts16 May 2016Allowed
Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 257
Constitution of India, 1950 — Article 226, 300APunjab Civil Services Rules — Rule 2.2(b), 3.12
High Courts16 May 2016Disposed Off
Joginder Singh Vs Director, Rural Development and Panchayat Deptt. Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 332 : (2017) 1 RCRCivil 282
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts16 May 2016Dismissed
Torque Cars Pvt. Ltd Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2016) 4 PLR 285
Constitution of India, 1950 — Article 227
High Courts16 May 2016Dismissed
M/s Equipment Conductors and Cables Ltd. Vs Grid Corporation of Orissa Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 PLR 331
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts16 May 2016Allowed
Sri Prem Properties (P) Limited Vs Sandeep
Punjab And Haryana At Chandigarh · (2016) 4 PLR 282
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 54
High Courts16 May 2016Dismissed
Bawa Singh Vs The Punjab State Coop. Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 PLR 253
Markfed (Common Cadres) Service Rules, 1990 — Rule 2.15
High Courts16 May 2016Allowed
Gurmeet Kaur Vs Mahavir Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 390
Motor Vehicles Act, 1988 — Section 166
High Courts16 May 2016Partly Allowed
Rohtash and another Vs Mohd. Azad and others
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0328
Motor Vehicles Act, 1988 - Section 166
High Courts16 May 2016Partly Allowed
Smt. Kitabo and another Vs Surender and others
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0327
Motor Vehicles Act, 1988 - Section 166
High Courts16 May 2016Dismissed
Nimmo & another Vs Punjab Wakf Board, Sector 22-B, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 3 LAR 15 : (2016) 4 PLR 328 : (2016) 3 RCRCivil 1031
Waqf Act, 1995 - Section 4
High Courts16 May 2016Partly Allowed
Surji Devi and others Vs Randhir Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 114
Motor Vehicles Act, 1988 - Section 166
High Courts16 May 2016Partly Allowed
Illiyas @ Mohd. Illiyas Vs Ram Niwas and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 113
Motor Vehicles Act, 1988 - Section 166(A)
High Courts16 May 2016Disposed Off
Joginder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 209
Constitution of India, 1950 - Article 226Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts16 May 2016Disposed Off
Nirmal Harjit Singh Vs Prem Harjit Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2112
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts16 May 2016Disposed Off
Mahesh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2016) 3 LAR 270
East Punjab Urban Rent Restriction Act, 1949 - Section 13B, 2(dd)
High Courts16 May 2016Dismissed
Sukhbir Singh Vs Mandeep Kaur
Punjab And Haryana At Chandigarh · (2016) 3 LAR 106 : (2016) 4 PLR 392
High Courts16 May 2016Dismissed
Surjeet Singh Vs Financial Commissioner (Revenue)
Punjab And Haryana At Chandigarh · (2016) 4 PLR 239
Constitution of India, 1950 - Article 226Punjab Land Revenue Act, 1887 - Section 16, 17
High Courts16 May 2016Dismissed
Ashutosh Shukla and Others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 267
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts16 May 2016Allowed
Dhandi Builders Limited Vs Advisor to Administrator, Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2140 : (2017) 1 PLJ 138 : (2016) 3 RCRCivil 85
Haryana Housing Board Act, 1971 — Section 17, 72-B