High Courts16 May 2016Disposed Off
Ritu Vs Parveen Mor
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0051
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 90 of 186
High Courts16 May 2016Dismissed
Mam Raj Vs Divisional Forest officer
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0045
High Courts16 May 2016Dismissed
Ved Parkash Aggarwal Vs Sadhu Ram Gupta
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0042
High Courts16 May 2016Dismissed
Kaur Singh Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0036
High Courts16 May 2016Dismissed
Jaswinder Singh Vs Gurdeep Kaur
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0034
High Courts16 May 2016Dismissed
Anuj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) ALLMRCri 94
Protection of Children from Sexual Offences Act, 2012 - Section 11, Section 12, Section 7, Section 9
High Courts13 May 2016Disposed Off
Jatinder Singh @ Jodha Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 PLR 317
Passports Act, 1967 — Section 6(2)(f)
High Courts13 May 2016Dismissed
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 314
Constitution of India, 1950 — Article 226
High Courts13 May 2016Disposed Off
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 315
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A(2)
High Courts13 May 2016Disposed Off
Namita and another Vs Charanjit Singh and others
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0325
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts13 May 2016Dismissed
Abhishek Industries Ltd. Vs Kamaldeep Singh Sandhu and another
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0314
Arbitration and Conciliation Act, 1996 - Section 8
High Courts13 May 2016Partly Allowed
Neelam Kumar @ Neelam Devi and another Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 60 : (2016) 4 RCRCivil 116
Motor Vehicles Act, 1988 - Section 166
High Courts13 May 2016Dismissed
Damandeep Kaur Gill Vs State of Punjab And Anr.
Punjab And Haryana At Chandigarh · (2016) ALLMRCri 519 : (2016) 4 CriCC 164 : (2016) 3 LawHerald 2117 : (2016) 3 RCRCriminal 1027
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 406
High Courts13 May 2016Dismissed
Avtar Kaur and others Vs Sukhbir Kaur and another
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 721 : (2016) 3 RCRCivil 901
Succession Act, 1925 - Section 107, 109
High Courts13 May 2016Dismissed
Inderpal Singh Vs Baljit Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 628 : (2016) 3 RCRCivil 887
Hindu Marriage Act, 1955 - Section 24
High Courts13 May 2016Dismissed
Sunil Kumar and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 260 : (2016) 3 SCT 567
Constitution of India, 1950 - Article 226
High Courts13 May 2016Allowed
The New India Assurance Company Ltd. Vs Naveen Kumar Garg and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 56 : (2016) 4 RCRCivil 103
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 2, 11Motor Vehicles Act, 1988 - Section 163A, 166
High Courts13 May 2016Dismissed
Ranjit Singh Vs Saraswati Stone Crusher and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 117
Motor Vehicles Act, 1988 - Section 166
High Courts13 May 2016Dismissed
Punjab Small Industries & Export Corporation Limited Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 53 : (2016) 4 RCRCivil 111
High Courts13 May 2016Dismissed
Bikramjeet Singh and another Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2197 : (2016) 4 PLR 312
Constitution of India, 1950 - Article 19, 226, 227