High Courts13 May 2016Dismissed
Vijay Kumar Vs Piara Lal
Punjab And Haryana At Chandigarh · (2016) 164 AIC 776
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 91 of 186
High Courts13 May 2016Disposed Off
Manjit Kaur Vs The Estate Officer, Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 236 : (2016) 4 PLR 319 : (2016) 3 RCRCivil 434
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 9-ACapital of Punjab (Development and Regulation) Act, 1952 — Section 10(3), 19
High Courts13 May 2016Dismissed
Mohd. Aslam and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2063 : (2016) 3 RCRCriminal 255
Criminal Procedure Code, 1973 (CrPC) — Section 357Punjab Prohibition of Cow Slaughter Act, 1955 — Section 8
High Courts13 May 2016Dismissed
Dr. Avtar Singh Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LAR 266
High Courts12 May 2016Allowed
Ritika Wadhwa Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 PLR 318
Constitution of India, 1950 — Article 226
High Courts12 May 2016Dismissed
Punjab State Electricity Board Vs Dyal Kaur
Punjab And Haryana At Chandigarh · (2017) ACJ 855 : (2016) 4 PLR 35
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 May 2016Dismissed
SPO/Constable IRB Satpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 63
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 May 2016Dismissed
Harinder Kaur Vs Inderpal Singh
Punjab And Haryana At Chandigarh · (2016) 168 AIC 568 : (2017) 1 PLJ 241 : (2016) 4 PLR 32 : (2017) 1 RCRCivil 220
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession (Amendment) Act, 2005 — Section 6Specific Relief Act, 1963 — Section 34, 37, 38
High Courts12 May 2016Disposed Off
M/s Bellsonica Auto Component India Pvt. Ltd. Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · (2016) 151 FLR 990 : (2016) 4 PLR 65
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts12 May 2016Disposed Off
Kanwar Jaspreet Singh Vs M/s Citi Financial Consumer Finance Indian Ltd.
Punjab And Haryana At Chandigarh · (2017) 2 ArbiLR 42 : (2016) 4 PLR 34
Arbitration and Conciliation Act, 1996 — Section 31(5), 34
High Courts12 May 2016Disposed Off
Bhagwati Printers Private Limited Vs IDBI Bank Limited
Punjab And Haryana At Chandigarh · (2016) 167 AIC 786 : (2016) 4 PLR 42
Limitation Act, 1963 — Section 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 18
High Courts12 May 2016Allowed
Harjit Singh Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 PLR 44
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 2.2(b)
High Courts12 May 2016Allowed
Des Raj Tandon Vs Aruna Singhal
Punjab And Haryana At Chandigarh · (2016) 2 LAR 512
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, Section 18A, Section 2(dd)
High Courts12 May 2016Partly Allowed
Darshan Singh Vs Jatinder Singh and another
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0321
Motor Vehicles Act, 1988 - Section 166
High Courts12 May 2016Dismissed
Ranga Singh Vs Teja Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0320
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 3
High Courts12 May 2016Allowed
Ram Sarup and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 163 AIC 793 : (2016) 4 PLR 50 : (2016) 4 PLR 29
National Highways Act, 1956 - Section 3H(4)
High Courts12 May 2016Partly Allowed
Shakuntla Devi and others Vs Dinesh Saini and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 108
Motor Vehicles Act, 1988 - Section 166
High Courts12 May 2016Dismissed
Rita Jindal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2199 : (2016) 2 PLJ 541
Constitution of India, 1950 - Article 226
High Courts12 May 2016Dismissed
Union of India Vs Devki Devi
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 237
Railways Act, 1989 - Section 123(C)(2), 124A
High Courts12 May 2016Dismissed
Teja Ram and another Vs United India Insurance Co. Ltd. and another
Punjab And Haryana At Chandigarh · (2017) ACJ 766 : (2016) 4 PLR 61 : (2016) 4 RCRCivil 239
Motor Vehicles Act, 1988 - Section 149A, 166