High Courts11 May 2016Dismissed
Sukhpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2321
Criminal Procedure Code, 1973 (CrPC) - Section 438, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 93 of 186
High Courts11 May 2016Dismissed
Rajvir Kaur Vs Sehajpreet Singh (minor) & another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 838
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 1, Order 32 Rule 3
High Courts11 May 2016Partly Allowed
New India Assurance Company Ltd. Vs Kuldeep Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 600 : (2016) 4 RCRCivil 366
Motor Vehicles Act, 1988 - Section 163-A
High Courts11 May 2016Partly Allowed
Lakhwant Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 151 FLR 771 : (2016) 3 LLJ 223
Constitution of India, 1950 - Article 226
High Courts11 May 2016Dismissed
M/s. Mitta India Private Limited Vs Harpreet Industries, Ludhiana
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 674 : (2016) 4 PLR 73
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts11 May 2016Dismissed
Bidhi Chand Vs Tribhuvan Singh & another
Punjab And Haryana At Chandigarh · (2016) 2 LAR 499 : (2016) 4 PLR 75 : (2016) 3 RCRCivil 888
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5
High Courts11 May 2016Dismissed
Govt. of India and another Vs Des Raj (dead) through LRs and Others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 658
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 May 2016Dismissed
Gurdial Singh Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0029
High Courts10 May 2016Allowed
Sukhmander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 10
Constitution of India, 1950 — Article 226
High Courts10 May 2016Dismissed
Patel Memorial Management Society [Regd.] Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2016) 4 PLR 21
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts10 May 2016Dismissed
HC(P) Jeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 11
Constitution of India, 1950 — Article 14, 16
High Courts10 May 2016Dismissed
Manvirinder Singh Vs Subhash Singla
Punjab And Haryana At Chandigarh · (2016) 4 PLR 6
Constitution of India, 1950 — Article 226, 227
High Courts10 May 2016Dismissed
Bhuna Co-operative Marketing-cum-Processing Society Ltd. Vs Fakir Chand
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 254 : (2016) 4 PLR 27 : (2017) 1 RCRCivil 280
Punjab Agricultural Produce Markets (General) Rules, 1968 — Rule 25(4)
High Courts10 May 2016Allowed
Harbir Singh Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 66
Civil Procedure Code, 1908 (CPC) — Order 37, 100
High Courts10 May 2016Disposed Off
Sneh Lata Vs Krishna Devi
Punjab And Haryana At Chandigarh · (2016) 4 PLR 23
Civil Procedure Code, 1908 (CPC) — Section 60(1)(i)Constitution of India, 1950 — Article 227
High Courts10 May 2016Disposed Off
Ram Baksh Bajaj Vs Ruchika
Punjab And Haryana At Chandigarh · (2016) 2 LAR 603
Hindu Adoptions and Maintenance Act, 1956 - Section 20
High Courts10 May 2016Dismissed
Balvir Singh and another Vs Ranjit Singh and others
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0316
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts10 May 2016Disposed Off
Vinod Aggarwal and another Vs State Bank of Bikaner & Jaipur
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts10 May 2016Dismissed
Gurnam Gir Vs Amandeep Singh
Punjab And Haryana At Chandigarh · (2016) ACD 614
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 May 2016Dismissed
Sangrur Central Co-Operative Bank Ltd. Vs M/s. Deepak Kumar & another
Punjab And Haryana At Chandigarh · (2016) 4 PLR 76
Civil Procedure Code, 1908 (CPC) - Section 15, 20