COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 95 of 186

High Courts09 May 2016Allowed

Hardeep Singh Vs Financial Commissioner, Appeals-II, Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2099 : (2016) 4 RCRCivil 192

Constitution of India, 1950 - Article 226, 227Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 16

High Courts09 May 2016Allowed

Jaswinder Singh Vs Jagdish Singh and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2222

Motor Vehicles Act, 1988 - Section 166, 173

High Courts09 May 2016Dismissed

Baldev Singh Vs State of Haryana & Another

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2039

Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 306

High Courts09 May 2016Allowed

Gian Chand Goel Vs Ankush Goel

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2032

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17

High Courts09 May 2016Disposed Off

Union of India Vs M/s H.S. Sandhu Builders Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2016) 4 PLR 68

Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1

High Courts09 May 2016Dismissed

Manoj Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 2 RajdhaniLR 82

High Courts09 May 2016Dismissed

Dyal Singh Vs M/s Religare Fine Vest Ltd. and another

Punjab And Haryana At Chandigarh · (2016) 4 PLR 98

Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10 (2)

High Courts09 May 2016Allowed

Himachal Road Transport Corporation, Nalagarh Vs Gian Singh

Punjab And Haryana At Chandigarh · (2016) 3 PLR 861

Motor Vehicles Act, 1988 - Section 166

High Courts09 May 2016Allowed

Lachhman Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 2 RajdhaniLR 26

High Courts09 May 2016Partly Allowed

Union of India through Garrison Engineer, Ludhiana Vs M/s Tib Engineering Works, S.B.Road, Ambala Cantt

Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0115

Arbitration and Conciliation Act, 1996 - Section 34

High Courts09 May 2016Disposed Off

Rajwant Kaur Vs Financial Commissioner (Animal Husbandry), Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 2 LAR 470 : (2016) 3 LawHerald 2147 : (2016) 4 PLR 7 : (2016) 3 RCRCivil 649

Punjab Land Revenue Act, 1887 — Section 16Punjab Land Revenue Rules, 1909 — Rule 16, 17

High Courts09 May 2016Dismissed

Jitender and Others Vs Gram Panchayat Kalyaka and Others

Punjab And Haryana At Chandigarh · (2016) 2 LAR 605 : (2016) 4 PLR 70 : (2016) 3 RCRCivil 661

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13(2)(g), 13A

High Courts09 May 2016Allowed

Krishan Kumar and others Vs Kamla Devi and others

Punjab And Haryana At Chandigarh · (2016) 3 LAR 235 : (2016) 2 LawHerald 1615 : (2016) 2 PLJ 276 : (2016) 5 RCRCivil 1019 : (2016) 1 RCRRent 525 : (2016) 1 RentLR 597

Constitution of India, 1950 — Article 246East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2(dd)Punjab Rent Control Act, 1995 — Section 24(1), 3, 75

High Courts06 May 2016Allowed

Amarjit Singh Vs Punjab State Civil Supplies Corporation Limited

Punjab And Haryana At Chandigarh · (2016) 4 PLR 191

High Courts06 May 2016Dismissed

Dharam Singh Vs Gram Panchayat of Village Joshi Chauhan

Punjab And Haryana At Chandigarh · (2016) 2 PLJ 561 : (2016) 4 PLR 174 : (2017) 1 RCRCivil 409

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 4(3)(ii)

High Courts06 May 2016Dismissed

Sansar Vs Satbir

Punjab And Haryana At Chandigarh · (2016) 4 PLR 171

High Courts06 May 2016Dismissed

Gurvir Singh Sidhu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 PLR 192

High Courts06 May 2016Dismissed

M/s Bakshi Chemicals (P) Ltd. Vs Punjab National Bank

Punjab And Haryana At Chandigarh · (2016) 4 PLR 144

High Courts06 May 2016Disposed Off

Amrit Lal Vs Shromani Gurudwara Parbandhak Committee

Punjab And Haryana At Chandigarh · (2016) 4 PLR 190

Constitution of India, 1950 — Article 226

High Courts06 May 2016Disposed Off

Kapsons Electro Stampings Vs Union of India

Punjab And Haryana At Chandigarh · (2016) 340 ELT 505