High Courts05 May 2016Partly Allowed
Balbir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 688 : (2016) 3 LawHerald 2349
Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 148, 149, 307, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 97 of 186
High Courts05 May 2016Dismissed
Shri Ram General Insurance Company Ltd. Vs Shanti Lal and others
Punjab And Haryana At Chandigarh · (2016) 3 ACC 120 : (2016) 3 CivilLJ 851 : (2016) 2 TAC 823
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts05 May 2016Dismissed
Gulshan Vs Vishnu Bansal and another
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2136 : (2016) 4 PLR 86 : (2016) 4 RCRCivil 190
Motor Vehicles Act, 1988 - Section 166, 173
High Courts05 May 2016Partly Allowed
Vikas Kumar Vs Rakesh Kumar Meena
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0149
Motor Vehicles Act, 1988 - Section 166
High Courts05 May 2016Partly Allowed
Jasbir Kaur Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0101
Motor Vehicles Act, 1988 - Section 166
High Courts05 May 2016Allowed
Iqbal Singh Ahluwalia Vs State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0027
High Courts05 May 2016Dismissed
Surender Kumar Vs Smt. Manbhari Devi
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 597
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(3)(a)(i)
High Courts04 May 2016Allowed
Sangeeta Bhattacharya Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 570
Constitution of India, 1950 — Article 14, 16
High Courts04 May 2016Dismissed
Hari Singh Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2016) 4 SCT 577
Punjab Civil Services Rules (Volume II) — Rule 2.5
High Courts04 May 2016Dismissed
Sushil Kumar Vs Sudesh Prashar
Punjab And Haryana At Chandigarh · (2016) 4 PLR 221
Specific Relief Act, 1963 — Section 20
High Courts04 May 2016Disposed Off
Surinder Singh Khanna Vs Sardari Lal
Punjab And Haryana At Chandigarh · (2016) 4 PLR 215
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 May 2016Allowed
Mewa Singh Vs Vipin Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 250 : (2016) 4 PLR 224 : (2017) 1 RCRCivil 269
Punjab Registration Money Lenders Act, 1938 — Section 3, 4
High Courts04 May 2016Dismissed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LAR 393
Punjab Land Revenue Act, 1887 - Section 13, Section 16
High Courts04 May 2016Allowed
Smt. Manjit Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 207 : (2017) 1 RSJ 32 : (2016) 3 SCT 408
High Courts04 May 2016Disposed Off
Onkar Singh & Another Vs Manpreet Kaur
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 1943 : (2016) 4 RCRCivil 82 : (2016) 2 RCRRent 283 : (2016) 2 RentLR 54
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts04 May 2016Allowed
Vinod and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2218
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts04 May 2016Dismissed
Baljinder Kaur Vs Pardeep Kumar
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 816 : (2016) 3 HLR 470 : (2016) 3 PLR 546 : (2016) 4 RCRCivil 553
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts04 May 2016Allowed
Rajnish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2160 : (2016) 4 RCRCriminal 725
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 307
High Courts04 May 2016Allowed
Prince Electronics Vs Nakli Ram
Punjab And Haryana At Chandigarh · (2016) ACD 616 : (2016) 5 RCRCriminal 882
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 May 2016Dismissed
Balbir Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 203