High Courts06 May 2016Allowed
Commr. of C. Ex., Delhi-III Vs J.D. Auto Electrical (P) Ltd.
Punjab And Haryana At Chandigarh · (2016) 337 ELT 171
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 96 of 186
High Courts06 May 2016Dismissed
Seema Rani and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 163 AIC 788 : (2016) 2 LAR 607 : (2016) 4 RCRCivil 252
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4, 6
High Courts06 May 2016Dismissed
Harvinder Kamal Chaudhary Vs Canara Bank and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 977
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts06 May 2016Dismissed
Arjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 1991
Criminal Procedure Code, 1973 (CrPC) - Section 162Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 302
High Courts06 May 2016Allowed
Arjun Singh Vs Haryana Urban Development Authority, Panchkula
Punjab And Haryana At Chandigarh · (2016) 4 PLR 189 : (2016) 4 PLR 85
High Courts06 May 2016Allowed
Sharda Devi Vs Chander Kant
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0103
High Courts06 May 2016Partly Allowed
Vivek Vs Rohtash
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0102
Motor Vehicles Act, 1988 - Section 166
High Courts06 May 2016Partly Allowed
Charan Singh Vs Sehzad Ali
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0099
High Courts06 May 2016Dismissed
Bhupinder Singh and Others Vs State of Punjab and another.
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 391 : (2016) 3 RCRCriminal 462
Criminal Procedure Code, 1973 (CrPC) — Section 320, 362
High Courts06 May 2016Dismissed
Manju Sharma Vs Sunder Singh
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 431
Motor Vehicles Act, 1988 - Section 166
High Courts05 May 2016Allowed
Mrs. Menka Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 540
Constitution of India, 1950 — Article 14, 16
High Courts05 May 2016Allowed
Sukhwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 165
Land Acquisition Act, 1894 — Section 9
High Courts05 May 2016Dismissed
Dinesh Kumar Vs Vinod Kumar Sharma
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 640 : (2016) 4 PLR 172
Specific Relief Act, 1963 — Section 16(c), 20
High Courts05 May 2016Dismissed
Vijay Kumari Vs Chand Rani
Punjab And Haryana At Chandigarh · (2016) 4 PLR 180
Evidence Act, 1872 — Section 137, 68Registration Act, 1908 — Section 58
High Courts05 May 2016Dismissed
Mukesh Vs Shashi
Punjab And Haryana At Chandigarh · (2016) 2 LAR 582
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts05 May 2016Dismissed
Vinay Kumar Mahajan Vs Harjeet Singh
Punjab And Haryana At Chandigarh · (2016) 2 LAR 564
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 15
High Courts05 May 2016Disposed Off
Deepak Vs State of Haryana & Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2062
Constitution of India, 1950 - Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 3
High Courts05 May 2016Dismissed
Gurcharan Singh Vs Sukhdev Kumar
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 837 : (2016) 3 ICC 361 : (2016) 3 LawHerald 1974 : (2016) 4 PLR 424
Civil Procedure Code, 1908 (CPC) - Order 6 Rule, Order 6 Rule 17Specific Relief Act, 1963 - Section 16
High Courts05 May 2016Disposed Off
Jaswinder Singh & Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2044
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 302, 307
High Courts05 May 2016Allowed
Vivek Seth Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2221
Criminal Procedure Code, 1973 (CrPC) - Section 482