High Courts03 May 2016Disposed Off
Shakuntla Devi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 CLR 564 : (2016) 150 FLR 761 : (2016) 4 LLN 229
Industrial Disputes Act, 1947 - Section 10(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 99 of 186
High Courts03 May 2016Dismissed
State of Haryana Vs Juber
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 1972
Criminal Procedure Code, 1973 (CrPC) - Section 457Penal Code, 1860 (IPC) - Section 120, 279, 336Prevention of Cruelty to Animals Act, 1960 - Section 11, 59, 60
High Courts03 May 2016Dismissed
Kamal Nain Vs Pooja Rani
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 138 : (2016) 3 LawHerald 2040
Hindu Marriage Act, 1955 - Section 12, 9
High Courts03 May 2016Dismissed
Dr. Asit Kumar Chakraborti and others Vs National Institute of Pharmaceutical Education and Research and another
Punjab And Haryana At Chandigarh · (2016) LIC 3042 : (2017) 1 RSJ 388 : (2016) 3 SCT 474
National Institute of Pharmaceutical Education and Research Act, 1998 - Section 17, 25, 26(c), 27(2)
High Courts03 May 2016Dismissed
M/s C.S.N. Estates Private Ltd. Vs M/s Sagar Dutt Builders and Developers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 166 AIC 468 : (2016) 3 PLR 527
Civil Procedure Code, 1908 (CPC) - Order 18 Rule
High Courts03 May 2016Dismissed
Ashok Kumar and another Vs Ramu Makela @ Ramji Lal and ors.
Punjab And Haryana At Chandigarh · (2016) 3 PLR 540
Motor Vehicles Act, 1988 - Section 149(2)(a)(i)(a), 166
High Courts03 May 2016Allowed
Imran Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2153 : (2016) 4 RCRCriminal 171
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 304B
High Courts03 May 2016Disposed Off
Shubh Rani Vs Om Parkash Khosla and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 526
Specific Relief Act, 1963 - Section 6
High Courts03 May 2016Allowed
Rekha Rani Vs Deputy Commissioner-cum-Presiding Officer Election Tribunal SAS Nagar Mohali and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1722
Punjab State Election Commission Act, 1994 - Section 74, 81
High Courts03 May 2016Allowed
Prem Kumar @ Premdhar Rai Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2161 : (2016) 4 RCRCriminal 726
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts03 May 2016Allowed
Saroop Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1646
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 354
High Courts03 May 2016Allowed
Rajesh Devi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LLJ 262
Constitution of India, 1950 - Article 226Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2006 - Rule 3
High Courts03 May 2016Dismissed
Pritpal Singh Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2016) ACD 618 : (2016) 5 RCRCriminal 884
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts03 May 2016Dismissed
Kullu Ram Vs Punjab Wakf Board, Ambala and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 728 : (2016) 3 LawHerald 2026 : (2017) 1 PLJ 108 : (2016) 2 PLJ 228 : (2016) 3 PLR 298 : (2016) 3 RCRCivil 977
Waqf Act, 1995 - Section 83
High Courts03 May 2016Dismissed
Punit Kumar Vs Mohan Lal (Binder)
Punjab And Haryana At Chandigarh · (2016) ACD 645 : (2016) 5 RCRCriminal 886
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts03 May 2016Allowed
Reeta Mahajan and others Vs Hans Raj and others
Punjab And Haryana At Chandigarh · (2017) 2 ACC 887 : (2017) ACJ 475 : (2016) 3 PLR 528
Motor Vehicles Act, 1988 - Section 166
High Courts03 May 2016Dismissed
M/s Marwar Carpets International Vs M/s Goela Industries
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 426
Sales of Goods Act, 1930 - Section 55
High Courts03 May 2016Dismissed
Prem Kumar Vs Suba Singh
Punjab And Haryana At Chandigarh · (2016) 167 AIC 795 : (2017) 1 BC 538 : (2016) 4 CivCC 739 : (2017) 1 DCR 547 : (2017) 1 NIJ 324 : (2016) 4 PLR 101 : (2016) 4 RCRCriminal 266
Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts03 May 2016Disposed Off
M/s Knight Construction Co. Pvt. Ltd. and another Vs Sh. Mahavir Prashad Goel
Punjab And Haryana At Chandigarh · (2016) 4 ACC 146 : (2016) 150 FLR 181 : (2016) 3 LLJ 533 : (2016) 3 TAC 650
Employees Compensation Act, 1923 - Section 4A
High Courts03 May 2016Dismissed
Rashpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2033
Criminal Procedure Code, 1973 (CrPC) - Section 167Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 36A(4)