High Courts29 Apr 2016Dismissed
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3058 : (2016) 3 PLR 665
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 101 of 186
High Courts29 Apr 2016Allowed
Shish Ram Vs Municipal Corporation Gurgaon
Punjab And Haryana At Chandigarh · (2016) 3 PLR 686
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Apr 2016Dismissed
Ramesh Kumar Vs PSPCL
Punjab And Haryana At Chandigarh · (2016) 3 PLR 679
Constitution of India, 1950 - Article 226
High Courts29 Apr 2016Allowed
Khurshid Ali Vs Dharamvir
Punjab And Haryana At Chandigarh · (2016) 3 PLR 717
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 21 Rule 99
High Courts29 Apr 2016Dismissed
Chanderlekha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 686 : (2016) 3 RCRCivil 643
Land Acquisition Act, 1894 — Section 11, 16, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts29 Apr 2016Disposed Off
Khori Gaon Residents Welfare Association (Regd.) through its President Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 671 : (2016) 5 RCRCivil 913
Constitution of India, 1950 — Article 14, 19, 21, 39
High Courts29 Apr 2016Dismissed
Tej Kaur Vs Jita Singh
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0008
High Courts28 Apr 2016Allowed
Jaswant Singh and others Vs Balbir Singh and others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0276
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts28 Apr 2016Allowed
Brij Mohan (deceased) through LRs Smt. Saroj and others Vs Y.P. Jauhari and others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 89
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7
High Courts28 Apr 2016Dismissed
Vijay Kumar Gautam Vs Bhupinder Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 111
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1
High Courts28 Apr 2016Dismissed
Ruby Jain and another Vs Punjab Wakf Board and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 612 : (2016) 4 LawHerald 3049 : (2016) 4 PLR 90 : (2016) 3 PLR 662 : (2016) 3 RCRCivil 909
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5
High Courts28 Apr 2016Allowed
Smt. Anita Vs Badrey Alam
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3051 : (2016) 3 PLR 667
Motor Vehicles Act, 1988 - Section 166
High Courts28 Apr 2016Disposed Off
Home-cum-Education Secy., Chandigarh Vs Pafna
Punjab And Haryana At Chandigarh · (2016) 3 PLR 660
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Dismissed
Tarsem Chand Vs Vinod Garg
Punjab And Haryana At Chandigarh · (2016) 3 PLR 718
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts28 Apr 2016Allowed
Swaran Singh Saggu Vs Canara Bank
Punjab And Haryana At Chandigarh · (2016) 3 PLR 684
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Dismissed
Kashmir Kaur Vs M/s Kartar Colonizers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0155
High Courts28 Apr 2016Dismissed
Kulwant Singh Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 721
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, 6
High Courts28 Apr 2016Disposed Off
Girdhari Lal Vs Union of India
Punjab And Haryana At Chandigarh · (2017) ACJ 356 : (2016) 3 PLR 668
Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 - Rule 3(3)Railways Act, 1989 - Section 124A
High Courts28 Apr 2016Dismissed
Hans Raj Vs Haryana Waqf Board
Punjab And Haryana At Chandigarh · (2016) 3 PLR 689 : (2017) 1 RCRCivil 1055
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Waqf Act, 1995 - Section 6, 7, 85
High Courts28 Apr 2016Allowed
Ashok Kumar and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 SCT 1