COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 102 of 186

High Courts28 Apr 2016Disposed Off

Ludhiana Auto Rickshaw Association (Regd.) Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 PLR 680 : (2016) 4 RCRCivil 92

Constitution of India, 1950 - Article 226Motor Vehicles Act, 1939 - Section 43(1)Motor Vehicles Act, 1988 - Section 2(22), 2(25)

High Courts28 Apr 2016Allowed

Major Singh Vs Didar Singh and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1673

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11

High Courts27 Apr 2016Allowed

Surjit Singh Vs Amrik Singh

Punjab And Haryana At Chandigarh · (2016) 4 PLR 96

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts27 Apr 2016Disposed Off

Ram Singh (since deceased) through LRs - Appellant @HASH Punjab State Electricity Board and another

Punjab And Haryana At Chandigarh · (2016) 4 PLR 640

Punjab State Electricity Board Sale Regulations - Rule 5, Section 12, Section 13

High Courts27 Apr 2016Dismissed

Surinder Kumar - Appellant @HASH Raj Mal Saini and another

Punjab And Haryana At Chandigarh · (2016) 4 PLR 642

High Courts27 Apr 2016Allowed

Ajit Singh and Others - Appellants @HASH Gram Panchayat Channian and another

Punjab And Haryana At Chandigarh · (2016) 4 PLR 625

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1 (4)

High Courts27 Apr 2016Disposed Off

Suchi Gogna Vs HUDA

Punjab And Haryana At Chandigarh · (2016) 4 PLR 622

Haryana Urban Development Authority Act, 1977 — Section 50

High Courts27 Apr 2016Dismissed

Shri Krishan alias Krishan Vs Harbans Lal and others

Punjab And Haryana At Chandigarh · (2016) 3 CivCC 859 : (2016) 3 PLR 290

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 29, Order 41 Rule 5

High Courts27 Apr 2016Dismissed

Chandigarh Administration Vs Sanjay Majithia and others

Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0269

Civil Procedure Code, 1908 (CPC) - Order 2

High Courts27 Apr 2016Disposed Off

M/s Trident Infotech Corporation Limited Vs The Commissioner of Income Tax, Ludhiana and another

Punjab And Haryana At Chandigarh · (2016) 385 ITR 335

Income Tax Act, 1961 - Section 36(1)(iii)

High Courts27 Apr 2016Dismissed

Teja Singh Vs Pritam Singh and others

Punjab And Haryana At Chandigarh · (2016) 4 CivCC 126 : (2017) 1 ICC 455 : (2016) 2 LAR 418 : (2016) 3 PLR 764 : (2016) 3 RCRCivil 912

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)

High Courts27 Apr 2016Allowed

Jai Singh Dahiya Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 165 AIC 695 : (2016) 4 ICC 70 : (2016) 2 LAR 501 : (2016) 3 LawHerald 2216 : (2016) 3 PLR 420 : (2016) 3 RCRCivil 914

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 96

High Courts27 Apr 2016Dismissed

Dharambir Singh and others Vs Smt. Anju

Punjab And Haryana At Chandigarh · (2016) 1 LAR 499

Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts27 Apr 2016Dismissed

Ram Pal Gupta Vs Punjab Poultry Dev. Corporation Limited and others

Punjab And Haryana At Chandigarh · (2016) 2 CLR 1090

Constitution of India, 1950 - Article 226

High Courts27 Apr 2016Dismissed

United India Insurance Company Ltd. Vs Ram Lal and others

Punjab And Haryana At Chandigarh · (2016) 6 ALLMR 12 : (2016) 2 LAR 490 : (2016) 4 PLR 435 : (2016) 3 RCRCivil 910

Motor Vehicles Act, 1988 - Section 126, 166

High Courts27 Apr 2016Dismissed

Suman and others Vs Somveer and others

Punjab And Haryana At Chandigarh · (2016) 2 LAR 409 : (2016) 4 PLR 428 : (2016) 3 RCRCivil 980

Motor Vehicles Act, 1988 - Section 166

High Courts27 Apr 2016Allowed

Sukhjinder Pal Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 2 LAR 447 : (2016) 3 RCRCivil 725

Punjab Land Revenue Act, 1887 - Section 16Punjab Land Revenue Rules, 1909 - Para 16, Para 17, 15

High Courts27 Apr 2016Dismissed

Pooja Rani Vs Naresh Kumar

Punjab And Haryana At Chandigarh · (2017) 2 ALLMR 5 : (2016) 4 CivCC 761 : (2017) 1 HLR 62 : (2016) 3 PLR 694 : (2017) 1 RCRCivil 228

Hindu Marriage Act, 1955 - Section 13(1)(i-a)

High Courts27 Apr 2016Disposed Off

Bajaj Allianz General Insurance Company Limited Vs Sonu

Punjab And Haryana At Chandigarh · (2016) 3 PLR 701

Motor Vehicles Act, 1988 - Section 163-A, 166

High Courts27 Apr 2016Dismissed

Mangal Singh Vs Saroj Bala

Punjab And Haryana At Chandigarh · (2017) 1 CivilLJ 244 : (2016) 3 DMC 673 : (2016) 3 PLR 696 : (2017) 1 RCRCivil 225

Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(1)(i-b), 13(1)(iii)