High Courts27 Apr 2016Dismissed
Raghbir Kumar and another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 429 : (2016) 3 RCRCivil 644
Land Acquisition Act, 1894 — Section 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 103 of 186
High Courts27 Apr 2016Dismissed
Smt. Rano Vs Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1805 : (2017) 1 RCRCriminal 520
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 68, 68Z
High Courts27 Apr 2016Disposed Off
Gulzar Singh Vs State (U.T.) Chandigarh
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1840 : (2016) 5 RCRCriminal 750
Penal Code, 1860 (IPC) — Section 376, 506
High Courts27 Apr 2016Dismissed
Mohd. Arif Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 270
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Cruelty to Animals Act, 1960 — Section 11, 35
High Courts27 Apr 2016Allowed
Beant Kaur Vs Gurwinder Singh
Punjab And Haryana At Chandigarh · (2017) 2 ALLMR 3 : (2016) 4 CivCC 597 : (2017) 1 HLR 67 : (2016) 3 PLR 692 : (2016) 2 RajdhaniLR 76 : (2017) 1 RCRCivil 223
High Courts26 Apr 2016Dismissed
Sunder Lal - Appellant @HASH Laxmi Narain and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 649
Motor Vehicles Act, 1988 - Section 166
High Courts26 Apr 2016Allowed
Parkasho Devi - Appellant @HASH Dinesh Saini and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 646
Motor Vehicles Act, 1988 - Section 166
High Courts26 Apr 2016Dismissed
Smt. Raj Bala - Petitioner @HASH Charan Singh and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 645 : (2017) 2 RCRCivil 333
Court Fees Act, 1870 - Section 7(iv)
High Courts26 Apr 2016Dismissed
Punjab State Civil Supplies Corporation Ltd. and another - Appellants @HASH M/s Trade India Ltd. and another
Punjab And Haryana At Chandigarh · (2016) 4 PLR 628
Arbitration and Conciliation Act, 1996 - Section 21, Section 34
High Courts26 Apr 2016Allowed
Jai Singh and Others - Appellants @HASH Rajinder Parshad and another
Punjab And Haryana At Chandigarh · (2016) 4 PLR 630
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 17
High Courts26 Apr 2016Dismissed
Ramanand and Others - Appellants @HASH Dharampal and Others
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 94 : (2016) 4 PLR 633
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts26 Apr 2016Dismissed
Mohinder Singh (since deceased) now represented by his LRs - Appellant @HASH Mimla alias Bimla and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 638
Hindu Adoptions and Maintenance Act, 1956 - Section 7
High Courts26 Apr 2016Partly Allowed
Sushil Kumar Vs Parveen Kumar and others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0270
Motor Vehicles Act, 1988 - Section 166
High Courts26 Apr 2016Dismissed
Munish Duggal Vs Anika Gulati
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 916
Hindu Marriage Act, 1955 - Section 24
High Courts26 Apr 2016Disposed Off
Nagar Council, Samrala Vs Ram Sanjeevan and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 850 : (2016) 3 SCT 481
High Courts26 Apr 2016Dismissed
Punjab State Warehousing Corporation & Another Vs M/s Luxmi Industries Jalalabad
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2007 : (2016) 3 PLR 373
Limitation Act, 1963 - Article 112, 14
High Courts26 Apr 2016Dismissed
Haryana Agro Industries Corporation Limited Vs Commissioner of Income Tax, Panchkula Circle, Panchkula
Punjab And Haryana At Chandigarh · (2016) 385 ITR 488
Income Tax Act, 1961 - Section 147, 148
High Courts26 Apr 2016Dismissed
Balbir Singh Vs Pyar Kaur and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 109
High Courts26 Apr 2016Dismissed
Sanjeev Kumar Vs Commissioner of Income Tax - I and another
Punjab And Haryana At Chandigarh · (2016) 385 ITR 493
Income Tax Act, 1961 - Section 68
High Courts26 Apr 2016Dismissed
Smt. Santra Vs Bhup Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 712
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 17Specific Relief Act, 1963 - Section 34, 6