High Courts25 Apr 2016Dismissed
Mangal Singh & Others Vs Lehmber Singh now deceased through legal heirs
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2035
Civil Procedure Code, 1908 (CPC) - Section 100Easements Act, 1882 - Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 105 of 186
High Courts25 Apr 2016Dismissed
Krishan Gopal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 120 : (2016) 3 RCRCivil 636
Land Acquisition Act, 1894 — Section 4, 6
High Courts25 Apr 2016Disposed Off
Santosh Devi Vs Ram Swarup and others
Punjab And Haryana At Chandigarh · (2016) 1 RentLR 568
Civil Procedure Code, 1908 (CPC) - Section 100Punjab Tenancy Act, 1887 - Section 5, 8
High Courts23 Apr 2016Dismissed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 540
Constitution of India, 1950 — Article 226
High Courts23 Apr 2016Dismissed
Union of India Vs Rajendra Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 529
Railways Act, 1989 — Section 123(c), 124A
High Courts23 Apr 2016Dismissed
Mahender Singh Vs Anju Devi and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 90
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts23 Apr 2016Allowed
Kashmir Kaur and others Vs Smt. Sunita Rani and another
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 829 : (2016) 2 LawHerald 1734 : (2016) 4 PLR 517
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts23 Apr 2016Dismissed
Apoorva Kalia Vs Baba Farid University of Health Sciences, Faridkot and others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 231 : (2016) 3 SCT 461
Constitution of India, 1950 - Article 14, 226
High Courts23 Apr 2016Allowed
Sukhbir Nath Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 890
Civil Procedure Code, 1908 (CPC) - Order 16
High Courts23 Apr 2016Partly Allowed
The Principal Commissioner of Income Tax, Gurgaon Vs M/s ITW India Limited
Punjab And Haryana At Chandigarh · (2016) 386 ITR 290
High Courts23 Apr 2016Dismissed
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3057 : (2016) 3 PLR 649
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts23 Apr 2016Allowed
Gurmail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 CriCC 398 : (2016) 3 RCRCriminal 169
High Courts22 Apr 2016Dismissed
Somvir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 534 : (2016) 4 SCT 572
Constitution of India, 1950 — Article 14, 16
High Courts22 Apr 2016Disposed Off
Arjun Sood Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 542
Constitution of India, 1950 — Article 226
High Courts22 Apr 2016Dismissed
Kotak Mahindra old Mutual Life Insurance Ltd. Vs Permanent Lok Adalat
Punjab And Haryana At Chandigarh · (2016) 4 PLR 547
Legal Services Authorities Act, 1987 — Section 22(c)
High Courts22 Apr 2016Dismissed
Punjab State Power Corporation Limited Vs Permanent Lok Adalat
Punjab And Haryana At Chandigarh · (2016) 4 PLR 555
General Clauses Act, 1897 — Section 6ARepealing and Amending Act, 2015 — Section 4
High Courts22 Apr 2016Disposed Off
Guljeet Singh Vs State Information Commission
Punjab And Haryana At Chandigarh · (2016) 4 PLR 557
Right to Information Act, 2005 — Section 20(1)
High Courts22 Apr 2016Dismissed
Piara Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2016) 4 PLR 558
High Courts22 Apr 2016Dismissed
Nirmal Singh Vs Ravinder Kaur
Punjab And Haryana At Chandigarh · (2016) 4 PLR 523
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Apr 2016Disposed Off
Angoori Devi Vs Jainendra Gurukul Panchkula
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0275
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Constitution of India, 1950 - Article 227