High Courts21 Apr 2016Dismissed
Riasat Ali Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 PLR 525
Civil Procedure Code, 1908 (CPC) — Section 100East Punjab Evacuees (Administration of Property) Act, 1947 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 107 of 186
High Courts21 Apr 2016Dismissed
Anmol Singh Vs Lachman Dass
Punjab And Haryana At Chandigarh · (2016) 4 PLR 527
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 45, 48
High Courts21 Apr 2016Allowed
Rupinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 521
Constitution of India, 1950 — Article 12, 226
High Courts21 Apr 2016Dismissed
Kartar Chand through LR's Krishnawanti and others Vs Aggarwal Vaish Panchayat (Regd.)
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0278
Civil Procedure Code, 1908 (CPC) - Order 16
High Courts21 Apr 2016Dismissed
Jagir Singh Vs Sukhwinder Singh and others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0274
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts21 Apr 2016Partly Allowed
Poonam Rani and others Vs Baldev Singh and others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0267
Motor Vehicles Act, 1988 - Section 166
High Courts21 Apr 2016Dismissed
Tata Iron & Steel Co. Ltd. Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 745
Railway Claims Tribunal Act, 1987 - Section 15
High Courts21 Apr 2016Disposed Off
Lakhwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1748
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts21 Apr 2016Dismissed
Pratibha Mehra Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1742
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts21 Apr 2016Partly Allowed
General Manager, C.T.U. Chandigarh Vs Ram Dulari and others
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 554
High Courts21 Apr 2016Dismissed
Surjeet Singh Vs Kuljeet Kaur
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 15 : (2016) 2 LAR 493 : (2016) 3 RCRCivil 906
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Specific Relief Act, 1963 - Section 15
High Courts21 Apr 2016Partly Allowed
Smt. Sunita Devi and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 598 : (2016) 3 RCRCivil 904
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 166
High Courts21 Apr 2016Dismissed
M/s Jindal Aluminum Ltd. Vs M/s Encom Thermal Engineers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3054 : (2016) 3 PLR 651
Arbitration and Conciliation Act, 1996 - Section 16(2), 4
High Courts21 Apr 2016Dismissed
Uttar Haryana Bijli Vitran Nigam Ltd. Vs Daulat Ram
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3044 : (2016) 3 PLR 656
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, 38
High Courts21 Apr 2016Disposed Off
Panjab University and Others Vs Anubhav Bansal and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1800 : (2016) 3 RSJ 400 : (2016) 3 SCT 431
High Courts21 Apr 2016Dismissed
Mohinder Singh Vs Financial Commissioner (Revenue) Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1834 : (2016) 3 RCRCivil 712
Punjab Security of Land Tenures Act, 1953 — Section 14-A
High Courts21 Apr 2016Dismissed
Dharam Kaur and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1809 : (2016) 4 PLR 559
Transfer of Property Act, 1882 — Section 58
High Courts21 Apr 2016Dismissed
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 532
Punjab Civil Services Rules — Rule 4.19
High Courts19 Apr 2016Disposed Off
Sitender @ Sikender and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1829 : (2016) 3 RCRCriminal 522
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3
High Courts13 Apr 2016Dismissed
Haryana State Electricity Board Vs Santosh
Punjab And Haryana At Chandigarh · (2016) 2 LAR 585 : (2016) 4 PLR 47
Civil Procedure Code, 1908 (CPC) — Section 100