High Courts12 Apr 2016Disposed Off
Mahadev Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 609 : (2016) 3 RCRCriminal 455
Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 109 of 186
High Courts12 Apr 2016Disposed off
Satbir Singh and another Vs The Collector, Jhajjar and another
Punjab And Haryana At Chandigarh · (2016) 2 LAR 584 : (2017) 1 PLJ 104 : (2016) 3 RCRCivil 247
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts12 Apr 2016Dismissed
Paras Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 397, Section 401Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302
High Courts12 Apr 2016Allowed
Nirmal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0076
Constitution of India, 1950 - Article 311 (2)(b), Article 311(2), Article 311(2)(b)
High Courts12 Apr 2016Disposed Off
Ghumanda Singh Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0075
Constitution of India, 1950 - Article 39(d)
High Courts12 Apr 2016Dismissed
Jeet Singh deceased represented by his L.Rs Varkha Kaur and others Vs Ranjeet Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 28 : (2016) 4 ICC 824 : (2016) 3 PLR 597
High Courts12 Apr 2016Disposed off
Davinder Pal Singh and another Vs Narinder Pal Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 375 : (2016) 3 RCRCivil 194
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Apr 2016Allowed
Manish Vij Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1692
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 420, 468
High Courts12 Apr 2016Disposed Off
Jagroop Kaur Vs Varinder Singh Bhela @ Tony
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 687
Civil Procedure Code, 1908 (CPC) - Section 151, Section 24Hindu Marriage Act, 1955 - Section 21A
High Courts11 Apr 2016Disposed off
Oswal Spinning and Weaving Mills Ltd. Vs Reserve Bank of India and Others
Punjab And Haryana At Chandigarh · (2016) 166 AIC 459 : (2017) 1 DRTC 138 : (2016) 2 LawHerald 1256 : (2016) 3 PLR 590
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(3A), Section 13(4), Section 17, Section 31(j)
High Courts11 Apr 2016Allowed
Jarnail Singh Vs Punjab Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2016) 2 CLR 560
High Courts11 Apr 2016Dismissed
Shanti Ram Vs Nirmala and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 601
Motor Vehicles Act, 1988 - Section 163A
High Courts11 Apr 2016Disposed Off
Manjinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 637
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Allowed
Inderpal Singh Khurana Vs ICICI Bank Ltd. and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 586
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 38 Rule 5
High Courts11 Apr 2016Disposed Off
Savira Kaur alias Sarabjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1747
Criminal Procedure Code, 1973 (CrPC) - Section 439Immigration Act, 1983 - Section 24Penal Code, 1860 (IPC) - Section 406, 420
High Courts11 Apr 2016Allowed
Union of India Vs Jasbir Singh Kohli and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 588
Arbitration and Conciliation Act, 1996 - Section 31(7), 34
High Courts11 Apr 2016Disposed Off
Jitender Kumar Sharma Vs Vijay Kaushik and another
Punjab And Haryana At Chandigarh · (2016) 166 AIC 463 : (2016) 3 PLR 587
Evidence Act, 1872 - Section 65
High Courts11 Apr 2016Dismissed
Mohan Lal Bansal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 350
Constitution of India, 1950 - Article 226Haryana Urban Development Authority Act, 1977 - Section 17(1), 17(2), 17(4)
High Courts11 Apr 2016Allowed
Pehlu Vs Khatiza
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 22
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts11 Apr 2016Disposed off
Aricent Technologies (Holdings) Limited Vs Durga Softelecom Private Limited
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0077
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3-A