High Courts11 Apr 2016Allowed
Ikattar Singh and another Vs Dalvir Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1851
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 110 of 186
High Courts11 Apr 2016Disposed Off
Arya Pritinidhi Sabha and another Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 195 : (2016) 2 LAR 474 : (2016) 2 LawHerald 1831 : (2016) 2 PLJ 625 : (2016) 3 PLR 577 : (2016) 3 RCRCivil 689 : (2016) 2 RCRRent 122 : (2016) 2 RentLR 51
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Apr 2016Allowed
Amar Singh Vs Nirmal Singh and another
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 434 : (2016) 3 PLR 430 : (2016) 3 RCRCivil 192
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Apr 2016Disposed off
Kamaljit Singh, Law Officer and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0041
High Courts11 Apr 2016Allowed
Haryana Financial Corporation Vs Deepak Singhal and another
Punjab And Haryana At Chandigarh · (2016) 3 ICC 777 : (2016) 3 LawHerald 2241 : (2016) 3 PLR 603
Civil Procedure Code, 1908 (CPC) — Section 100Provincial Insolvency Act, 1920 — Section 8
High Courts11 Apr 2016Disposed Off
Chandigarh Transport Undertaking, Chandigarh and others Vs Balbir Kaur and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 595
Workmens Compensation Act, 1923 - Section 30
High Courts10 Apr 2016Dismissed
Sohan Lal and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 517
High Courts08 Apr 2016Dismissed
Sudarshan Kumar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 773 : (2017) 1 RSJ 34 : (2016) 3 SCT 438
Constitution of India, 1950 - Article 14, 16, 226Punjab Civil Services (Judicial Branch) Rules, 1951 - Rule 7
High Courts08 Apr 2016Dismissed
Bhudevi Vs Ami Lal and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1737
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16
High Courts08 Apr 2016Dismissed
Jatinder Singh Bhatti Vs Smt. Nimrita Naresh Kaur and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 102 : (2017) 1 ICC 111 : (2016) 3 PLR 568
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, 151, 2
High Courts08 Apr 2016Disposed Off
Dhian Singh Vs Gram Panchayat of Village Paniar
Punjab And Haryana At Chandigarh · (2016) 3 ICC 792 : (2016) 3 LawHerald 2230 : (2016) 3 PLR 431 : (2016) 4 RCRCivil 339
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, 38
High Courts08 Apr 2016Allowed
Jeet Ram Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2016) 3 PLR 733
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, 100Specific Relief Act, 1963 - Section 39
High Courts08 Apr 2016Disposed Off
Madan Lal Vs Harinder Pal
Punjab And Haryana At Chandigarh · (2016) 3 PLR 767
High Courts08 Apr 2016Allowed
Mahavir Saini Vs Jaishi Ram
Punjab And Haryana At Chandigarh · (2016) 3 PLR 736
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Apr 2016Dismissed
Labh Singh Vs Pargat Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 734
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20
High Courts08 Apr 2016Allowed
Smt. Savitri Devi Vs Megh Raj
Punjab And Haryana At Chandigarh · (2016) 3 PLR 797
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts08 Apr 2016Dismissed
Kashmir Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 800 : (2017) 1 RCRCivil 406
Civil Procedure Code, 1908 (CPC) - Section 100Punjab Village Common Lands (Regulation) Act, 1961 - Section 13Specific Relief Act, 1963 - Section 37, 38
High Courts08 Apr 2016Dismissed
M/s Gats Financial Reconstructors Ltd. Vs Director of Industries-cum-Chairman
Punjab And Haryana At Chandigarh · (2016) 3 PLR 776
Constitution of India, 1950 - Article 226, 227
High Courts08 Apr 2016Dismissed
Hardeep Kaur Vs The Vice-Chancellor, Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1805
High Courts08 Apr 2016Dismissed
Baljit Singh Vs Punjab Small Industries and Export Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0080
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 7, Section 151