High Courts08 Apr 2016Dismissed
The State of Punjab Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 316
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 111 of 186
High Courts08 Apr 2016Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Rupinder Kaur and Others
Punjab And Haryana At Chandigarh · (2017) 2 ALLMR 14 : (2016) 2 LawHerald 1818 : (2017) 1 RCRCivil 148
Motor Vehicles Act, 1988 — Section 147, 166, 2(47)
High Courts08 Apr 2016Allowed
Surinder Pal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 709
Punjab Civil Services Rules (Volume II) — Rule 3.17A
High Courts07 Apr 2016Dismissed
Harbhajan Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1736
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42
High Courts07 Apr 2016Dismissed
Mohinder Singh Vs Hakim Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 566
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Article 72, 5
High Courts07 Apr 2016Dismissed
Mohit Kumar and others Vs Bharat Singh and others
Punjab And Haryana At Chandigarh · (2016) 166 AIC 465 : (2016) 4 CivCC 170 : (2017) 1 ICC 113 : (2016) 3 PLR 572
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts07 Apr 2016Allowed
Sukhwinder Singh and others Vs Shaillinder Singh and others
Punjab And Haryana At Chandigarh · (2016) 166 AIC 466 : (2016) 3 PLR 570
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts07 Apr 2016Allowed
Sucha Singh Vs Gurdeep Kaur
Punjab And Haryana At Chandigarh · (2016) 3 PLR 790
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 9 Rule 13
High Courts07 Apr 2016Disposed Off
Surjit Kaur Vs Lakshman Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 786
Civil Procedure Code, 1908 (CPC) - Section 100Succession Act, 1925 - Section 63, 68, 69
High Courts07 Apr 2016Dismissed
Manmohan Sharma Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 175 : (2016) 2 CivCC 356 : (2016) 3 PLR 738 : (2016) 66 PTC 503 : (2016) 6 RAJ 380 : (2016) 3 RCRCivil 1
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 3, Order 7 Rule 10, Order 7 Rule 11(a), Section 151, Section 19, Section 20Copyright Act, 1957 - Section 55, Section 62Trade Marks Act, 1999 - Section 134, Section 135, Section 19, Sect
High Courts07 Apr 2016Dismissed
Ranjit Singh Vs Mandeep Kaur
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 803 : (2017) 1 HLR 178 : (2016) 3 PLR 769
Hindu Marriage Act, 1955 - Section 24
High Courts07 Apr 2016Allowed
United India Insurance Company Limited Vs Rani Kaushal
Punjab And Haryana At Chandigarh · (2017) 2 ACC 288 : (2017) ACJ 311 : (2016) 3 PLR 771
Motor Vehicles Act, 1988 - Section 15(4), 166
High Courts07 Apr 2016Dismissed
Ram Kishan and another. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1335
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 326
High Courts07 Apr 2016Allowed
Parminder Bajwa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1341
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 325, 427, 455
High Courts07 Apr 2016Disposed off
Bhushan Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0072
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 326, Section 420, Section 477, Section 498A
High Courts07 Apr 2016Dismissed
The Chintpurni Medical College Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0071
Contempt of Courts Act, 1971 - Section 19
High Courts07 Apr 2016Dismissed
Harbinder Kaur and others Vs Harjinder Singh Sandha and others
Punjab And Haryana At Chandigarh · (2016) 3 ICC 528 : (2016) 3 LawHerald 1990
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Apr 2016Disposed off
Bharat Petroleum Corporation Limited Vs The District Magistrate, Sangrur
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0024
High Courts07 Apr 2016Dismissed
Sanjeev Bajaj Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 390 ITR 478
Income Tax Act, 1961 - Section 260A, Section 68, Section 69Income Tax Rules, 1962 - Rule 29
High Courts06 Apr 2016Dismissed
Lakhpati Vs Baldeva
Punjab And Haryana At Chandigarh · (2016) 3 CivilLJ 682 : (2016) 2 TAC 686
Motor Vehicles Act, 1988 - Section 166