COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 113 of 186

High Courts06 Apr 2016Dismissed

New India Assurance Company Ltd. Vs Aksh (minor aged 5 years) through his father and natural guardian Ajay Sharma and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2097

Motor Vehicles Act, 1988 — Section 166

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High Courts06 Apr 2016Disposed Off

Ms. Madhu Sablok and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) LIC 2254 : (2016) 3 PLR 563

Haryana Affiliated Colleges (Security of Service) Act, 1979 - Section 14(1)

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High Courts05 Apr 2016Allowed

M/s Hotel Royal Park and others Vs Didar Singh

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1687 : (2016) 3 PLR 348

Arbitration and Conciliation Act, 1996 - Section 7

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High Courts05 Apr 2016Dismissed

Rajender Singh Vs M/s Mangal Trading Co. and others

Punjab And Haryana At Chandigarh · (2016) 3 ICC 671 : (2016) 3 LawHerald 2105

Civil Procedure Code, 1908 (CPC) - Order 37, 100

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High Courts05 Apr 2016Dismissed

Pardeep Kumar Vs Postgraduate Institute of Medical Education & Research (PGIMER)

Punjab And Haryana At Chandigarh · (2016) 3 PLR 753

Constitution of India, 1950 - Article 226

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High Courts05 Apr 2016Dismissed

Paramjit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 3 PLR 340

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High Courts05 Apr 2016Dismissed

Punjab State Warehousing Corporation Ltd. Vs M/s Ranjit Rice Mill Sangho

Punjab And Haryana At Chandigarh · (2016) 3 PLR 743

Arbitration and Conciliation Act, 1996 - Section 34(3)

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High Courts05 Apr 2016Allowed

Sulochna Vs Jasbir Singh

Punjab And Haryana At Chandigarh · (2016) 3 PLR 747

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High Courts05 Apr 2016Dismissed

Jagsir Singh and others Vs Bhushan Kumar and others

Punjab And Haryana At Chandigarh · (2016) AIRCC 1616 : (2016) 3 PLR 744

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8

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High Courts05 Apr 2016Allowed

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3067 : (2016) 3 PLR 380

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High Courts05 Apr 2016Disposed Off

Rajinder Singh @ Sonu Vs Superintending Canal Officer

Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0140

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High Courts05 Apr 2016Disposed Off

Food Corporation of India Vs Durga Rice and General Mills

Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0121

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High Courts05 Apr 2016Dismissed

Karam Singh and others Vs Gram Panchayat, Village Assan Khurd and others

Punjab And Haryana At Chandigarh · (2016) 2 LAR 638 : (2016) 4 LawHerald 2986 : (2016) 2 PLJ 316 : (2016) 3 PLR 358 : (2016) 3 RCRCivil 466

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 23 Rule 3APunjab Village Common Lands (Regulation) Act, 1961 - Section 13

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High Courts05 Apr 2016Allowed

Anu Bhanvara Vs Sohan Lal and Others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1793 : (2016) 3 PLR 344 : (2017) 1 RCRCivil 93

Motor Vehicles Act, 1988 — Section 166

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High Courts05 Apr 2016Dismissed

M/s Bhagwanti Building Store, Panchkula and another Vs Shri Sheel Kumar and another

Punjab And Haryana At Chandigarh · (2016) 2 LAR 477 : (2016) 2 PLJ 363 : (2016) 3 RCRCivil 627 : (2016) 2 RCRRent 106

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 3Transfer of Property Act, 1882 — Section 106

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High Courts05 Apr 2016Dismissed

Gorakh Nath Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1195 : (2016) 2 PLJ 253

Constitution of India, 1950 — Article 226

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High Courts05 Apr 2016Dismissed

Ramesh Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 25

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363A, 366, 376

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High Courts05 Apr 2016Allowed

Sulochna Vs Jasbir Singh and Others

Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0068

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High Courts05 Apr 2016Partly Allowed

Nisha and another Vs Kehar Singh

Punjab And Haryana At Chandigarh · (2016) 2 HLR 253 : (2016) 2 LawHerald 1477 : (2016) 3 RCRCivil 831 : (2016) 3 RCRCriminal 678

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9

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High Courts05 Apr 2016Allowed

Krishan Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1474 : (2016) 2 PLJ 249

Constitution of India, 1950 — Article 226

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