High Courts05 Apr 2016Dismissed
Bablu Sodhi @ Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1470
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 417, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 114 of 186
High Courts05 Apr 2016Allowed
Pardeep Kumar and another. Vs M/s Sekhon Traders Co. and Others
Punjab And Haryana At Chandigarh · (2016) 2 ICC 936 : (2016) 2 LawHerald 1469 : (2016) 1 RentLR 492
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 65
High Courts05 Apr 2016Dismissed
Raunki Ram and another Vs Ujagar Ram (since deceased) through LRs
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Apr 2016Allowed
Chandro Vs Randeep Maan
Punjab And Haryana At Chandigarh · (2016) 3 ICC 185 : (2016) 2 LawHerald 1336 : (2016) 2 RCRCivil 1029
Court Fees Act, 1870 — Section 7(4)(c)
High Courts05 Apr 2016Dismissed
Sukhdev Singh and others Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 179 : (2017) 1 CivCC 431
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 100
High Courts05 Apr 2016Allowed
Sardara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 PLR 341
High Courts04 Apr 2016Disposed Off
Bhagwan Singh @ Bhana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 46
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts04 Apr 2016Allowed
Bimla Devi Vs Surjeet Singh and others
Punjab And Haryana At Chandigarh · (2017) AAC 1334 : (2016) 6 ALLMR 61 : (2016) 2 LAR 355 : (2016) 3 PLR 755 : (2016) 3 RCRCivil 891
Motor Vehicles Act, 1988 - Section 128, 166
High Courts04 Apr 2016Dismissed
Waryam Singh and others Vs Director, Department of Rural Development and Panchayats, Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1730
Punjab Village Common Lands (Regulation) Act, 1961 - Section 11
High Courts04 Apr 2016Disposed Off
Satvir Kaur Vs Parminder Singh
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 710
High Courts04 Apr 2016Dismissed
M/s Gian Chand Jasbir Singh Vs Narender Kumar
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3039 : (2016) 3 PLR 360
High Courts04 Apr 2016Disposed off
Anju Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 CriCC 680 : (2016) 3 PLR 353 : (2016) 2 RCRCriminal 794
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 120B, Section 307, Section 452, Section 506Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Se
High Courts04 Apr 2016Dismissed
M/s Ratan Coal Traders Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 3 PLR 350
High Courts04 Apr 2016Dismissed
Ekta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 426
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Apr 2016Dismissed
Municipal Parishad now Municipal Committee, Palwal Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court-III, Faridabad and another
Punjab And Haryana At Chandigarh · (2016) 2 CLR 256 : (2016) 150 FLR 125
Industrial Disputes Act, 1947 — Section 10(1)
High Courts04 Apr 2016Allowed
Jagtar Singh Vs Industrial Tribunal, Bathinda and Others
Punjab And Haryana At Chandigarh · (2016) 2 CLR 253 : (2016) 150 FLR 127
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts04 Apr 2016Dismissed
Amarjit Kaur Vs Bikram Singh and another.
Punjab And Haryana At Chandigarh · (2016) 3 ICC 186 : (2016) 2 LawHerald 1343
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2016Dismissed
Mohinder Pal and Others Vs Pooja Rani
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0073
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 323, Section 376, Section 406, Section 417, Section 420, Secti
High Courts04 Apr 2016Disposed off
Omax Engineering Works Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1710 : (2016) 3 SCT 494
Constitution of India, 1950 - Article 20, Article 20(1), Article 20(2), Article 20(3), Article 226Criminal Procedure Code, 1973 (CrPC) - Section 403(1)
High Courts04 Apr 2016Allowed
Ram Rati and Others Vs Vishnu Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1467
Motor Vehicles Act, 1988 — Section 166