High Courts01 Apr 2016Dismissed
Mandir Maharaj Jagan Nath Puri Vs Man Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 213
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Punjab Tenancy Act, 1887 - Section 4(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 116 of 186
High Courts31 Mar 2016Disposed Off
Hemant Jasuja Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 584
High Courts31 Mar 2016Allowed
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 618
Constitution of India, 1950 — Article 14, 16(4)
High Courts31 Mar 2016Allowed
Inderjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 397
Constitution of India, 1950 — Article 14, 16
High Courts31 Mar 2016Dismissed
Sant Gurmeet Ram Rahim Singh Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1789 : (2016) 5 RCRCriminal 744
High Courts31 Mar 2016Dismissed
Puneet Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 259 : (2016) ALLMRCri 385 : (2016) 4 CriCC 320 : (2016) 3 RCRCriminal 35
Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167(2), Section 167(a)(i), Section 167(a)(ii), Section 437(1), Section 439(1)Penal Code, 1860 (IPC) - Section 120-B, Section 167, Section 302, Section 304-B, Section 376, Section 376
High Courts31 Mar 2016Dismissed
Naresh Kumar and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 391 : (2016) 3 SCT 402
Constitution of India, 1950 - Article 14, 16
High Courts31 Mar 2016Dismissed
M/s Gates India Automotive Industrial Products and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 1 LAR 539
Civil Procedure Code, 1908 (CPC) - Section 100Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 19Specific Relief Act, 1963 - Section 34, 37
High Courts31 Mar 2016Dismissed
Suman Vs Dalbir
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 749 : (2016) 1 LAR 626 : (2017) 1 LawHerald 44 : (2016) 3 PLR 410 : (2017) 1 RCRCivil 385
Hindu Marriage Act, 1955 - Section 13
High Courts31 Mar 2016Disposed Off
Sudesh Malik and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 148
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 20, 21, 42
High Courts31 Mar 2016Dismissed
Reliance General Insurance Company Ltd. Vs Smt. Kavita and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 365
Motor Vehicles Act, 1988 - Section 166
High Courts31 Mar 2016Dismissed
M/s Batra Palace P. Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 385 ITR 144
Income Tax Act, 1961 - Section 22, 28
High Courts31 Mar 2016Dismissed
Ram Niwas Goyal Vs Subhash Goyal
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3034 : (2016) 3 PLR 335
High Courts31 Mar 2016Dismissed
Manjit Kaur Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 350
High Courts31 Mar 2016Dismissed
Ramandeep Kaur Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 339
High Courts31 Mar 2016Dismissed
Tara Singh Vs Tej Kaur
Punjab And Haryana At Chandigarh · (2016) 165 AIC 697 : (2016) 3 CivCC 600 : (2016) 4 ICC 778 : (2016) 4 LawHerald 2980 : (2016) 3 PLR 337
High Courts31 Mar 2016Disposed Off
Ram Kumar Vs Sarva Haryana Gramin Bank
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3041 : (2016) 3 PLR 384
High Courts31 Mar 2016Allowed
Dr. Bal Jaskaran Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 2
Constitution of India, 1950 — Article 226
High Courts31 Mar 2016Disposed Off
State Bank of Patiala Vs Gurinder Pal Singh and another
Punjab And Haryana At Chandigarh · (2016) 3 LAR 292 : (2016) 3 RCRCivil 130
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts31 Mar 2016Allowed
Industrial Cables (India) Limited, Industrial Area, Rajpura (Punjab) Vs Central Board of Direct Taxes, Department of Revenue, New Delhi and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 858
Income Tax Act, 1961 — Section 41(1)