High Courts04 Apr 2016Dismissed
D.A.V. College Vs Presiding Officer and another
Punjab And Haryana At Chandigarh · (2016) 3 CLR 431 : (2016) 150 FLR 509 : (2016) LabLR 537 : (2016) 2 LLJ 684
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 115 of 186
High Courts04 Apr 2016Disposed off
Gurwinder Singh Vs Jagroop Singh
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts04 Apr 2016Dismissed
Rishi Raj and others Vs Rajender and others
Punjab And Haryana At Chandigarh · (2016) 5 RCRCivil 1054
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2
High Courts04 Apr 2016Dismissed
Satnam Singh Vs S. Lashkar Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 195
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10
High Courts04 Apr 2016Disposed off
Santosh Kumari and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2362 : (2016) 2 RCRCivil 991
Land Acquisition Act, 1894 — Section 18, 4
High Courts04 Apr 2016Disposed Off
Nirmal Singh and another Vs Commissioner, Faridkot Division, Faridkot and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 142
Stamp Act, 1899 - Section 47A
High Courts01 Apr 2016Dismissed
Sandeep Vs Rajnish Sachdeva
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2227 : (2016) 3 PLR 759 : (2016) 4 RCRCivil 37 : (2016) 2 RCRRent 221 : (2016) 2 RentLR 128
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 1(3)Transfer of Property Act, 1882 - Section 106
High Courts01 Apr 2016Disposed Off
Ram Bhaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1333
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 465, 468, 471
High Courts01 Apr 2016Disposed Off
National Insurance Company Ltd. Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1331
Motor Vehicles Act, 1988 — Section 166
High Courts01 Apr 2016Allowed
Vishali Mahindra @ Shallu and another. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 494 : (2016) 2 LawHerald 1208
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 498-A, 506
High Courts01 Apr 2016Disposed Off
Ashok Kumar and another Vs Punjab State Co-operative Supply and Marketing Federation (MARKFED)
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1465 : (2016) 4 RCRCivil 89 : (2016) 2 RCRRent 290 : (2016) 1 RentLR 490
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 Apr 2016Allowed
Ashok Kumar Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1463
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts01 Apr 2016Disposed off
Subhash Chander Vs Divisional Forest Officer and Others
Punjab And Haryana At Chandigarh · (2016) 2 CLR 251 : (2016) 151 FLR 49 : (2016) LabLR 741
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts01 Apr 2016Dismissed
Roshan Singh and Others Vs Harpal Singh
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1338 : (2016) 1 RajdhaniLR 585
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2Limitation Act, 1963 — Section 13
High Courts01 Apr 2016Dismissed
Indian Oil Corporation Limited and Others Vs Veenu Malhotra
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0067
High Courts01 Apr 2016Dismissed
Rajesh Joshi and Others Vs State
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1115 : (2016) 2 RCRCivil 847
Criminal Procedure Code, 1973 (CrPC) - Section 468, Section 469, Section 473, Section 482Representation of the People Act, 1950 - Section 17, Section 31
High Courts01 Apr 2016Disposed off
Sandeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 AICLR 289 : (2016) 2 LawHerald 1472
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36A
High Courts01 Apr 2016Allowed
Malkiat Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 CriCC 492 : (2016) 3 RCRCriminal 351
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 2016Dismissed
State of Haryana Vs Narendra Singh Yadav
Punjab And Haryana At Chandigarh · (2016) 4 RSJ 157 : (2016) 2 SCT 703
Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Appendix B
High Courts01 Apr 2016Dismissed
Manpreet Singh Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 503 : (2017) 1 ICC 308 : (2016) 3 PLR 751 : (2017) 1 RCRCivil 230
Court Fees Act, 1870 - Section 7