High Courts30 Mar 2016Dismissed
Vinod Kumar Datta Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 253 : (2016) 3 SCT 454
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 118 of 186
High Courts30 Mar 2016Partly Allowed
Ravinder (Minor) Vs Sant Ram and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 542
High Courts30 Mar 2016Allowed
Gunmala Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1718
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 406, 498A, 506
High Courts30 Mar 2016Allowed
Sarabjit Kaur Vs District Collector-cum-Deputy Commissioner, Barnala
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 781 : (2016) 3 HLR 393 : (2016) 3 PLR 486 : (2016) 4 RCRCivil 433
High Courts30 Mar 2016Dismissed
Atma Singh Vs Financial Commissioner, Revenue, Punjab and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 592
Constitution of India, 1950 - Article 226, 227Punjab Land Revenue Rules, 1909 - Rule 15
High Courts30 Mar 2016Dismissed
Timcy Khanduja Vs Vinay Rana
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 369
High Courts30 Mar 2016Dismissed
Union of India Vs Brij Mohan
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3060 : (2016) 3 PLR 339
High Courts30 Mar 2016Disposed Off
Union of India Vs Harjit Singh Grover
Punjab And Haryana At Chandigarh · (2016) 3 PLR 338
High Courts30 Mar 2016Dismissed
Vikas Sethi Vs Sumit Bhasin
Punjab And Haryana At Chandigarh · (2016) 2 LAR 459 : (2016) 1 RajdhaniLR 453
High Courts30 Mar 2016Disposed Off
Rajwant Kaur Vs Jagdeep Singh
Punjab And Haryana At Chandigarh · (2016) 2 HLR 80 : (2016) 2 LawHerald 1198 : (2016) 3 RCRCivil 90
Hindu Marriage Act, 1955 — Section 24
High Courts30 Mar 2016Dismissed
Shivdeep Attri Vs Baba Farid University of Health Sciences, Faridkot and Others
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 499 : (2016) 3 SCT 127
High Courts30 Mar 2016Dismissed
Khushhal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 PLR 467
High Courts30 Mar 2016Dismissed
M/s Friends Traders Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 BankJ 546 : (2017) 2 BC 547 : (2016) 2 DRTC 467 : (2016) 2 LAR 6 : (2016) 3 PLR 490 : (2016) 3 RCRCivil 659
Registration Act, 1908 — Section 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13Security Interest (Enforcement) Rules, 2002 — Rule 12
High Courts30 Mar 2016Dismissed
Arun Goyal and Others Vs Anita Rani and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0135
Civil Procedure Code, 1908 (CPC) - Section 24, Section 25
High Courts30 Mar 2016Allowed
Khilanda Ram Vs Ram Sahai and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0134
Evacuee Interest (Separation) Act, 1951 - Section 9, Section 9 (2), Section 9(2)
High Courts30 Mar 2016Dismissed
Raja Ram and Others Vs Sunder and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 701
Civil Procedure Code, 1908 (CPC) - Section 34Succession Act, 1925 - Section 63, Section 63(c)
High Courts30 Mar 2016Disposed Off
Sarabjeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0091
High Courts30 Mar 2016Allowed
Gurinderjit Singh Vs Tajinder Kaur
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 194
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts30 Mar 2016Allowed
Inder Singh(deceased) through LRs and others Vs Bhiwani Municipality, Bhiwani
Punjab And Haryana At Chandigarh · (2016) 1 LAR 681
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(6)Specific Relief Act, 1963 — Section 38
High Courts30 Mar 2016Disposed Off
Dr. Bhavar Tushar Dattatraya and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0065
Contract Act, 1872 — Section 74