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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 120 of 186

High Courts29 Mar 2016Dismissed

Manjinder Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0114

Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167 (2), Section 173 (2), Section 173 (3), Section 173(2), Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, Section 20(4), Section 21, Section 24,
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High Courts29 Mar 2016Dismissed

Mukesh Devi Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 3 CriCC 201 : (2016) 3 LawHerald 2343 : (2016) 3 PLR 496 : (2016) 2 RCRCriminal 875

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 376
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High Courts29 Mar 2016Dismissed

Navjot Kaur Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 PLR 477 : (2016) 2 SCT 556

Constitution of India, 1950 — Article 15, 226Punjab Recruitment of Sportsmen Rules, 1988 — Rule 2(d)(b)(ii)Sports Gradation Policy, 1997 — Para 4(1)
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High Courts28 Mar 2016Dismissed

Bhagwanti Vs Karnail Singh and Others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 347

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11Haryana Ceiling on Land Holdings Act, 1972 - Section 18, Section 26
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High Courts28 Mar 2016Dismissed

Lalit Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 23

Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 328
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