High Courts28 Mar 2016Allowed
Ramanjot Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0087
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 30Partnership Act, 1932 - Section 69, Section 69(1), Section 69(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 121 of 186
High Courts28 Mar 2016Dismissed
Punnu Ram Vs Kashmir Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 186
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, 11Evidence Act, 1872 — Section 13
High Courts28 Mar 2016Disposed off
Municipal Committee, Karnal Vs Ramesh Chand and another
Punjab And Haryana At Chandigarh · (2016) 150 FLR 847 : (2016) LabLR 513 : (2016) 3 LLJ 2
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts28 Mar 2016Dismissed
National Fertilizer Limited Vs Nangal Fertilizer Workers Union and others
Punjab And Haryana At Chandigarh · (2016) 2 CLR 249 : (2016) 149 FLR 891 : (2016) LabLR 512 : (2017) 2 LLN 540
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 7(Kk)
High Courts28 Mar 2016Dismissed
Dinesh Sharma Vs Poonam Sharma
Punjab And Haryana At Chandigarh · (2017) 1 LAR 265
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Section 151
High Courts28 Mar 2016Dismissed
Shri Rishi Sagar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 393 ITR 214
Income Tax Rules, 1962 - Rule 46A
High Courts22 Mar 2016Dismissed
United India Insurance co. Ltd. Vs Jatinder Kaur
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0408
Motor Vehicles Act, 1988 - Section 163A, Section 166
High Courts22 Mar 2016Allowed
NVR Forgings Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 335 ELT 679
High Courts22 Mar 2016Disposed off
Phool Kumar and Others Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 650 : (2016) 2 LawHerald 1755 : (2016) 3 RCRCivil 355
Constitution of India, 1950 - Article 14
High Courts22 Mar 2016Dismissed
M/s Ranbir Textiles and another Vs Reserve Bank of India and others
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3030 : (2016) 3 PLR 361
Constitution of India, 1950 - Article 14, 226
High Courts22 Mar 2016Dismissed
Amarjit Singh Vs Nirmaljeet Kaur and another
Punjab And Haryana At Chandigarh · (2016) 4 JCC 2290 : (2016) 2 LAR 572 : (2016) 3 RCRCivil 835 : (2016) 3 RCRCriminal 725
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112
High Courts22 Mar 2016Dismissed
Sheo Ram Vs Rajaram and others
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 688 : (2016) 3 HLR 253 : (2016) 3 PLR 306
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts22 Mar 2016Allowed
Baljinder Kaur Vs Kikkar Singh and another
Punjab And Haryana At Chandigarh · (2017) ACJ 925 : (2016) 3 PLR 279
Motor Vehicles Act, 1988 - Section 166
High Courts22 Mar 2016Dismissed
Sr. Executive Engineer through Randhir Singh, Punjab State Electricity Board, Hoshiarpur Vs M/s Kular Constructions Ltd.
Punjab And Haryana At Chandigarh · (2016) 3 PLR 265
Arbitration and Conciliation Act, 1996 - Section 34
High Courts22 Mar 2016Disposed Off
M/s Standard Wires and Cables, Khanna Vs Uttar Haryana Bijli Vitran Nigam and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 267
Arbitration and Conciliation Act, 1996 - Section 11(3), 34(4)
High Courts22 Mar 2016Dismissed
New India Assurance Co. Ltd. and another Vs M/s Guru Nanak Industries Devigarh, Tehsil and District Patiala & others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 263
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts22 Mar 2016Allowed
Sudha Rani and others Vs Udai Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 423 : (2016) 3 PLR 277
Evidence Act, 1872 - Section 62
High Courts22 Mar 2016Allowed
Oriental Insurance Company Limited Vs Mitlesh and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 278
Rules of the Road Regulations, 1989 - Rule 23
High Courts22 Mar 2016Disposed Off
Surinder Kaur Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 345 : (2016) 3 PLR 305
High Courts22 Mar 2016Dismissed
Jasbir Kaur and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 281
Constitution of India, 1950 - Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 27