High Courts21 Mar 2016Dismissed
Sham Lal Vs Sumitra Devi
Punjab And Haryana At Chandigarh · (2016) 4 ICC 596 : (2016) 4 LawHerald 2984 : (2016) 3 PLR 324
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 123 of 186
High Courts21 Mar 2016Dismissed
Paramjit Singh Vs Ishar Singh
Punjab And Haryana At Chandigarh · (2016) 165 AIC 706 : (2016) 3 PLR 326
High Courts21 Mar 2016Allowed
B.D. Vij Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 313 : (2016) 4 SCT 29
Constitution of India, 1950 - Article 226
High Courts21 Mar 2016Dismissed
Sukhdev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0129
Constitution of India, 1950 - Article 226, Article 227
High Courts21 Mar 2016Dismissed
Balwinder Singh Vs Chandan Ram and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 490 : (2016) 2 LAR 333 : (2016) 3 RCRCivil 190
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Mar 2016Allowed
Assistant Collector of Customs Vs Vishnu Pipes Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 336 ELT 650
High Courts18 Mar 2016Dismissed
Mohinder Singh Vs Kuljeet Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 806 : (2016) 4 PLR 483
Evidence Act, 1872 — Section 65
High Courts18 Mar 2016Allowed
Sumeet Jain Vs Nitasha Jain
Punjab And Haryana At Chandigarh · (2016) 1 LAR 352
Hindu Marriage Act, 1955 - Section 24
High Courts18 Mar 2016Allowed
M/s Reliance Capital Ltd. Vs Permanent Lok Adalat, Gurgaon and others
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 378 : (2016) 3 PLR 151
Constitution of India, 1950 - Article 226Legal Services Authorities Act, 1987 - Section 22B
High Courts18 Mar 2016Allowed
Manish Kumar Chawla Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 130
Constitution of India, 1950 - Article 226
High Courts18 Mar 2016Allowed
Shree Balaji Chemicals Safidon and others Vs Baldev Raj Giridhar and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 261
High Courts18 Mar 2016Dismissed
Santokh Ram Vs Ram Asra and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 344 : (2016) 3 PLR 143
Punjab State Election Commission Act, 1994 - Section 78
High Courts18 Mar 2016Disposed Off
Institute of Chartered Accountants of India Vs Vivek Kapoor and others
Punjab And Haryana At Chandigarh · (2016) 199 CompCas 336 : (2016) 1 LAR 544 : (2016) 136 SCL 229
Chartered Accountants Act, 1949 - Section 21(5)
High Courts18 Mar 2016Disposed Off
Bhanu Vs Badan Singh @ Lefti
Punjab And Haryana At Chandigarh · (2016) 164 AIC 771
High Courts18 Mar 2016Dismissed
M/s STL Global Limited, Faridabad Vs M/s Divyanshu Knit Feb, Gurgaon
Punjab And Haryana At Chandigarh · (2016) 2 LAR 523 : (2016) 1 RajdhaniLR 505
High Courts18 Mar 2016Dismissed
Uttam Singh Vs Sulkhan Singh and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0122
High Courts18 Mar 2016Allowed
Sunil Kumar and Others Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (2017) ACJ 1233 : (2016) 4 CivilLJ 636 : (2016) 3 PLR 122
Insurance Act, 1938 - Section 45
High Courts18 Mar 2016Disposed Off
Malkit Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 503 : (2016) 3 RCRCivil 475
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 14, Article 16
High Courts18 Mar 2016Disposed Off
Ajay Rana Vs State of UT Chandigarh
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 122, Section 31, Section 427, Section 482Penal Code, 1860 (IPC) - Section 120, Section 120-B, Section 420, Section 467, Section 468, Section 471, Section 474
High Courts18 Mar 2016Dismissed
Hetero Drugs Limited, Hyderabad Vs Nectar Lifesciences Limited
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0115