High Courts17 Mar 2016Dismissed
Darshan Singh Vs Kashmir Singh Ors.
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 548 : (2016) 4 ICC 165 : (2016) 3 PLR 194
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 125 of 186
High Courts17 Mar 2016Allowed
Panna Devi and Others Vs Ram Lal and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0123
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6 A (4)
High Courts17 Mar 2016Dismissed
Eti Bhasin Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 235 : (2017) 2 Crimes 175 : (2016) 2 LawHerald 1815 : (2016) 4 RCRCriminal 873
Penal Code, 1860 (IPC) — Section 328, 354(c), 376(2), 386, 420, 506
High Courts17 Mar 2016Allowed
Chandigarh Administration through Joint Secretary, and Others Vs Parsvanath Film City Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0092
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 239Contract Act, 1872 - Section 39, Section 46, Section 56, Section 63, Section 73
High Courts17 Mar 2016Allowed
Tejinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0089
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 122, Section 167, Section 167(2), Section 31, Section 35, Section 427, Section 428, Section 436, Section 436A, Section 437, Section 437 (1), Section 437 (1)
High Courts17 Mar 2016Dismissed
Amritpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 4 RSJ 165 : (2016) 3 SCT 446
Constitution of India, 1950 - Article 14, Article 16, Article 226Industrial Disputes Act, 1947 - Section 10(1)(c), Section 2A
High Courts17 Mar 2016Dismissed
Rajinder Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0085
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts17 Mar 2016Dismissed
Dinesh Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 103
High Courts17 Mar 2016Dismissed
Kapur Singh and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0083
Constitution of India, 1950 - Article 226, Article 227Punjab Tenancy Act, 1887 - Section 5, Section 8
High Courts17 Mar 2016Disposed off
Naseeb Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0082
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 148, Section 149, Section 323, Section 324, Section 326, Section 498A
High Courts17 Mar 2016Dismissed
Satyawan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 193
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts17 Mar 2016Allowed
Bali Ram Vs Kurukshetra University and anr.
Punjab And Haryana At Chandigarh · (2016) 3 PLR 132
Constitution of India, 1950 - Article 226
High Courts17 Mar 2016Allowed
Kamla Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 135
Constitution of India, 1950 - Article 226
High Courts17 Mar 2016Disposed Off
M/s Saini Special Roll Burger and Pizza Vs Sanjay Saini
Punjab And Haryana At Chandigarh · (2016) 3 PLR 127
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A
High Courts17 Mar 2016Dismissed
M/s Hamir Real Estate (Pvt.) Ltd. Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 256
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts17 Mar 2016Dismissed
Kapur Singh Vs Financial Commissioner (Revenue)
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 273
Constitution of India, 1950 - Article 226, Article 227Punjab Tenancy Act, 1887 - Section 5, Section 8
High Courts16 Mar 2016Allowed
Gulshan Kumar Vs Haryana Power Generation Corp. Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 316 : (2016) 4 SCT 385
Punjab State Electricity Board Service of Engineers (Electrical/Civil) Recruitment Regulations, 1965 — Regulation 9
High Courts16 Mar 2016Dismissed
The Principal Commissioner of Income Tax I, Chandigarh - Appellant @HASH M/s Torque Pharmaceuticals Pvt. Limited
Punjab And Haryana At Chandigarh · (2016) 389 ITR 46
Income Tax Act, 1961 - Section 260, Section 271(1)(c)
High Courts16 Mar 2016Dismissed
Ram Avtar - Petitioner @HASH Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 144
High Courts16 Mar 2016Allowed
Som Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 729