High Courts16 Mar 2016Dismissed
Ram Avtar Vs Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0110
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 127 of 186
High Courts16 Mar 2016Disposed Off
Bikramjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0109
Arms Act, 1959 - Section 25, Section 27Constitution of India, 1950 - Article 19 (1) (a), Article 19(1)(a), Article 19(2)Forest Act, 1927 - Section 32, Section 33
High Courts16 Mar 2016Allowed
Lakhwinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 482Penal Code, 1860 (IPC) - Section 406, Section 498-A
High Courts16 Mar 2016Dismissed
Kunti Devi Vs Uttam Singh and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0088
High Courts16 Mar 2016Dismissed
Jaswinder Pal Singh and others Vs Ravinder Singh and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 341
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Specific Relief Act, 1963 — Section 10
High Courts16 Mar 2016Dismissed
Inderjit Singh and others Vs Ranjit Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 675 : (2016) 3 PLR 192 : (2016) 3 RCRCivil 197
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Mar 2016Allowed
Anil Bamania Vs Managing Director, State Bank of Patiala and others
Punjab And Haryana At Chandigarh · (2016) LabLR 539
Constitution of India, 1950 — Article 226
High Courts16 Mar 2016Allowed
Gyankund Trust Vs PNB and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 106
Constitution of India, 1950 - Article 226
High Courts16 Mar 2016Disposed Off
Sushma Vs Kapil @ Sahil Bansal
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 690
Civil Procedure Code, 1908 (CPC) - Section 151, Section 24Hindu Marriage Act, 1955 - Section 21A
High Courts16 Mar 2016Dismissed
Jagdish Chand Vs Kanta Devi
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 265
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts15 Mar 2016Dismissed
Sona Kumari Vs Parvansh Yadav
Punjab And Haryana At Chandigarh · (2016) 2 LAR 535
Motor Vehicles Act, 1988 - Section 166
High Courts15 Mar 2016Dismissed
Faquiria Ram Vs Madan Lal
Punjab And Haryana At Chandigarh · (2016) 2 LAR 468
Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts15 Mar 2016Dismissed
Dilbag Singh Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 LAR 351
Evidence Act, 1872 - Section 101Motor Vehicles Act, 1988 - Section 166
High Courts15 Mar 2016Partly Allowed
Punjab State Bus Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (2016) 2 LAR 269
Motor Vehicles Act, 1988 - Section 166
High Courts15 Mar 2016Allowed
Mahinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 786
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 341, 354, 506
High Courts15 Mar 2016Dismissed
Sourav Vs Municipal Corporation Hoshiarpur and anr.
Punjab And Haryana At Chandigarh · (2016) 3 PLR 99
Constitution of India, 1950 - Article 14, 16
High Courts15 Mar 2016Disposed Off
Arvind Deep Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1752
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts15 Mar 2016Dismissed
Dilbagh Singh Vs Sham Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 152
Motor Vehicles Act, 1988 - Section 166
High Courts15 Mar 2016Dismissed
Prem Chand Vs Sonia Rani
Punjab And Haryana At Chandigarh · (2016) 1 LAR 623
Hindu Marriage Act, 1955 - Section 9
High Courts15 Mar 2016Allowed
Baljinder Kaur and others Vs Paramjit Kaur and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 694
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63C