High Courts14 Mar 2016Disposed Off
Nirmal Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 801
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 323, 354, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 129 of 186
High Courts14 Mar 2016Dismissed
Sham Lal Vs Amrik Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 128
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Mar 2016Disposed Off
Union of India and another Vs Tarlochan Singh and another
Punjab And Haryana At Chandigarh · (2016) 1 LAR 573
Arbitration and Conciliation Act, 1996 - Section 33(4)
High Courts14 Mar 2016Partly Allowed
Sukhwinder Kaur and others Vs Puran Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 210
Motor Vehicles Act, 1988 - Section 166
High Courts14 Mar 2016Dismissed
Malkiat Singh Vs Economic Adviser to State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 147
High Courts14 Mar 2016Allowed
Dharma and another Vs Tarsem and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 95
Civil Procedure Code, 1908 (CPC) - Section 100Muslim Personal Law (Shariat) Application Act, 1937 - Section 2, 3
High Courts14 Mar 2016Disposed Off
Azad Singh Ghangas Vs Suman Kumari
Punjab And Haryana At Chandigarh · (2016) 2 HLR 370 : (2016) 2 LawHerald 1658
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 2(s)
High Courts14 Mar 2016Dismissed
Iffco Tokio General Insurance Company Limited Vs M/s Parwati and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 155
Motor Vehicles Act, 1988 - Section 166
High Courts14 Mar 2016Partly Allowed
Gurmukh Singh Vs Narsi
Punjab And Haryana At Chandigarh · (2016) 3 LAR 143
High Courts14 Mar 2016Dismissed
Ashok Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 106, Section 113B, Section 113-B
High Courts14 Mar 2016Allowed
Bimla Devi Vs Ramesh Chand and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 341 : (2016) 3 RCRCivil 189
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts14 Mar 2016Allowed
Asian Lokto Industries Ltd. Vs Nandan Sales
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 995
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22
High Courts14 Mar 2016Allowed
Brijesh Puri and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 673
Penal Code, 1860 (IPC) — Section 406, 409
High Courts11 Mar 2016Allowed
Mahabir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 452
Constitution of India, 1950 - Article 14, 226
High Courts11 Mar 2016Allowed
Savitri Devi Vs H.V.P.N.L. and Others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 450
Punjab Civil Services Rules - Rule 3.12
High Courts11 Mar 2016Partly Allowed
Poonam Sharma and others Vs Subhash Chand and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 727
Motor Vehicles Act, 1988 - Section 166
High Courts11 Mar 2016Dismissed
Dalel Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 224
Constitution of India, 1950 - Article 226Punjab Civil Services Rules - Rule 4.3
High Courts11 Mar 2016Allowed
Shriram General Insurance Co. Ltd. Vs Permanent Lok Adalat and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 217
Legal Services Authorities Act, 1987 - Section 22C
High Courts11 Mar 2016Allowed
Kamal Bhardwaj and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 59
Constitution of India, 1950 - Article 226
High Courts11 Mar 2016Allowed
Vishal Vs Bugga Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 51
Motor Vehicles Act, 1988 - Section 166