High Courts11 Mar 2016Dismissed
Arun Kumar and others Vs Daulat Ram and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 69
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, 38
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 130 of 186
High Courts11 Mar 2016Dismissed
Ravi Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2016) 3 PLR 67
Civil Procedure Code, 1908 (CPC) - Section 60(c)
High Courts11 Mar 2016Disposed Off
Urmil Vs Rajiv Kumar Gupta
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 534 : (2016) 4 ICC 164 : (2016) 3 PLR 68
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 17
High Courts11 Mar 2016Dismissed
Sukhdarshan Singh Vs Harmel Singh
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 645 : (2016) 3 PLR 424
High Courts11 Mar 2016Allowed
Harman Preet Singh Wadhwa and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 302 : (2016) 6 SLR 20
High Courts11 Mar 2016Partly Allowed
Urmila and Others Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 220
Motor Vehicles Act, 1988 — Section 166
High Courts11 Mar 2016Allowed
Jaspal Singh Kohli and another Vs Prabhdeep Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1513 : (2016) 3 PLR 52 : (2016) 3 RCRCivil 883
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 39 Rule 1, Order 39 Rule 2
High Courts11 Mar 2016Partly Allowed
Satyander Vs Munni Devi
Punjab And Haryana At Chandigarh · (2016) 4 AICLR 787 : (2016) 4 CivCC 180 : (2016) 4 CriCC 250 : (2016) 2 HLR 228 : (2016) 2 LawHerald 1454 : (2016) 3 RCRCivil 779 : (2016) 3 RCRCriminal 674
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts11 Mar 2016Dismissed
Balwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 221
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 323, Section 324
High Courts11 Mar 2016Dismissed
Rakesh Kumar Vs Tarsem Chand
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 190
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Mar 2016Dismissed
Rajeev Sharma and others Vs M/s Vivek Prints
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6
High Courts11 Mar 2016Disposed Off
M/s Randhawa Filling Station Vs Chairman & M.D., BPCL and others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0026
Constitution of India, 1950 — Article 14, 298
High Courts11 Mar 2016Disposed Off
M/s Sanmati Rice (P) Ltd. Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0003
High Courts10 Mar 2016Allowed
Kapil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 800
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 304B
High Courts10 Mar 2016Dismissed
M/s Dilbagh Rai Megh Raj, Commission Agent, Grain Market Ghagga Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1609
Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999 - Rule 3(v)
High Courts10 Mar 2016Allowed
Prem Singh Vs Uttar Haryana Bijli Vitran Nigam Limited and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 464
Constitution of India, 1950 - Article 14, 226
High Courts10 Mar 2016Disposed Off
Smt. Parveen Bala and another Vs Om Parkash (since deceased) through his LRs and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 219
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Mar 2016Dismissed
M/s Shoe Palace and another Vs Sham Lal and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 215
High Courts10 Mar 2016Dismissed
Raj Bahadur and others Vs Haryana Urban Development Authority (HUDA) and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 218
Civil Procedure Code, 1908 (CPC) - Section 100Haryana Urban Development Authority Act, 1977 - Section 79
High Courts10 Mar 2016Dismissed
Naranjan Singh Vs Punjab State Co-operative Bank Limited and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 73
Civil Procedure Code, 1908 (CPC) - Section 60(i)