High Courts15 Mar 2016Allowed
Shiv Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 188
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 128 of 186
High Courts15 Mar 2016Disposed Off
Amandeep Singh Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 145
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151
High Courts15 Mar 2016Allowed
Abdul Hamid and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 785
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498A
High Courts15 Mar 2016Disposed Off
Smt. Kamla Devi Vs Smt. Chand Kaur (since deceased) through L.Rs and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 92
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 43
High Courts15 Mar 2016Allowed
Joginder Singh Chauhan and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 108
Constitution of India, 1950 - Article 226
High Courts15 Mar 2016Dismissed
M/s Priknit Retails Limited Vs M/s Preview Fashion
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 401
High Courts15 Mar 2016Allowed
Veerpal Kaur Vs Election Tribunal, Mansa and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 93
High Courts15 Mar 2016Dismissed
Babu Lal Vs Gram Panchayat, Gokalgarh
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0224
High Courts15 Mar 2016Dismissed
Satbir Singh Sangha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 PLR 149 : (2016) 4 RCRCivil 41
High Courts15 Mar 2016Dismissed
Shitij Gaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 837 : (2016) 5 RCRCriminal 31
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506, 90
High Courts15 Mar 2016Dismissed
Satvir Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 31
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts15 Mar 2016Allowed
Roopinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1478
Criminal Procedure Code, 1973 (CrPC) — Section 451Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60(3)
High Courts15 Mar 2016Dismissed
Life Insurance Corporation of India Vs Permanent Lok Adalat and Another
Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 739
Criminal Procedure Code, 1973 (CrPC) — Section 357Insurance Act, 1938 — Section 27(1), 50
High Courts15 Mar 2016Dismissed
Pathankot Vehicleades Private Limited Vs Presiding Officer, Industrial Tribunal, Gurdaspur and another
Punjab And Haryana At Chandigarh · (2016) LabLR 461 : (2016) 3 PLR 141
Constitution of India, 1950 — Article 226
High Courts15 Mar 2016Allowed
M/s Harvel Irrigations Private Limited Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-1 and another
Punjab And Haryana At Chandigarh · (2016) LabLR 542
Constitution of India, 1950 — Article 226
High Courts15 Mar 2016Allowed
National Insurance Co. Ltd. Vs Kailash Mehra and others
Punjab And Haryana At Chandigarh · (2017) 2 ACC 247 : (2017) ACJ 198 : (2016) 1 LAR 461 : (2016) 3 PLR 157
Motor Vehicles Act, 1988 - Section 166
High Courts15 Mar 2016Allowed
Netball Association of Chandigarh and another Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 110
Constitution of India, 1950 - Article 226Netball Federation of India (Constitution and Bye-laws) - Article 8, 14
High Courts14 Mar 2016Allowed
Akbar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 824 : (2016) 4 SCT 460
Punjab Municipal Act, 1911 — Section 236
High Courts14 Mar 2016Dismissed
Commissioner of Income Tax I, Ludhiana Vs M/s Superman Knitters (P) Limited
Punjab And Haryana At Chandigarh · (2016) 387 ITR 494
Income Tax Act, 1961 — Section 133A, 263, 80IB
High Courts14 Mar 2016Dismissed
A.S. Precision Machines P. Ltd. Vs Commissioner Of Income-Tax
Punjab And Haryana At Chandigarh · (2016) 388 ITR 440
Income Tax Act, 1961 — Section 263, 80IB