High Courts10 Mar 2016Dismissed
Daljit Singh and others Vs Amar Kaur @ Amro and others
Punjab And Haryana At Chandigarh · (2016) 4 CivilLJ 435 : (2016) 3 PLR 57
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 131 of 186
High Courts10 Mar 2016Dismissed
Gurdeep Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 64
Constitution of India, 1950 - Article 21
High Courts10 Mar 2016Dismissed
Bhale Ram Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 84 : (2016) 4 SCT 458
Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Allowed
Piccadily Agro Industries Limited Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 87
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12
High Courts10 Mar 2016Allowed
Yashpal and others Vs Kiraninder Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 55
Court Fees Act, 1870 - Section 7(iv)(c)
High Courts10 Mar 2016Dismissed
Paramjeet Singh Vs Kuldeep Kaur and others
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 324 : (2016) 4 ICC 401 : (2016) 3 PLR 72
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts10 Mar 2016Dismissed
Daljit Kaur and others Vs Ram Kumar and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 74
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 6
High Courts10 Mar 2016Allowed
Joginder and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 77
Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Dismissed
Azadbir and another Vs M/s Shalimar Town Planners
Punjab And Haryana At Chandigarh · (2016) 4 CivilLJ 404 : (2016) 3 PLR 79
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts10 Mar 2016Dismissed
Ex. Const. Suresh Chander Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 82
Constitution of India, 1950 - Article 226Punjab Police Rules, 1934 - Rule 16.2
High Courts10 Mar 2016Disposed Off
Mst. Farzana Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 30
Penal Code, 1860 (IPC) — Section 182
High Courts10 Mar 2016Allowed
Bach Ram and Others Vs Ram Dia and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1499
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Punjab Village Common Lands (Regulation) Act, 1961 — Section 13-A
High Courts10 Mar 2016Allowed
Union of India Vs Goyal Electrical and Metals and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0107
Civil Procedure Code, 1908 (CPC) - Section 80Contract Act, 1872 - Section 5
High Courts10 Mar 2016Disposed off
The Oriental Insurance Company Ltd. Vs Adarsh Sharma and Others
Punjab And Haryana At Chandigarh · (2016) 4 CivilLJ 676 : (2016) 3 PLR 60
Contract Act, 1872 - Section 25, Section 65Insurance Act, 1938 - Section 64VB, Section 64-VBLegal Services Authorities Act, 1987 - Section 22C, Section 22-C
High Courts10 Mar 2016Disposed Off
Dinesh Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 559
Constitution of India, 1950 — Article 14, 226ITBP Service Rules, 1994 — Rule 22
High Courts09 Mar 2016Allowed
Ram Mehar and Others Vs State of Haryana.
Punjab And Haryana At Chandigarh · (2016) 2 AICLR 957 : (2016) 2 LawHerald 997 : (2016) 2 RCRCriminal 363
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 231 (2), Section 231(2), Section 311, Section 313, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Mar 2016Dismissed
Jagtar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 342, Section 428Penal Code, 1860 (IPC) - Section 489-A, Section 489B, Section 489-B, Section 489C, Section 489-C
High Courts09 Mar 2016Dismissed
Satbir Singh Vs D.H.B.V.N.L and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 745
Punjab Civil Services Rules (Volume II) — Rule 3.17A
High Courts08 Mar 2016Disposed Off
Darshan Kumar Singla Vs Haryana State Minor Irrigation and Tube-wells Corporation Limited
Punjab And Haryana At Chandigarh · (2016) 3 PLR 211
Constitution of India, 1950 - Article 226Punjab Civil Services Rules - Rule 2.2(C)
High Courts04 Mar 2016Dismissed
Sushma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0384
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Limitation Act, 1963 - Section 5